The Peechi Service Co-Operative ... vs The Additional Registrar ...
2022 Latest Caselaw 12140 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 22ND DAY OF DECEMBER 2022 / 1ST POUSHA,
                            1944
                   WP(C) NO. 37935 OF 2022
PETITIONER:
         THE PEECHI SERVICE CO-OPERATIVE BANK LIMITED
         NO-R 935., PATTIKKAD, PATTIKKAD P.O., THRISSUR
         - 680652, REPRESENTED BY ITS SECRETARY.
           BY ADVS.
           GEORGE POONTHOTTAM (SR.)
           NISHA GEORGE
           REGINALD VALSALAN

RESPONDENTS:
    1    THE ADDITIONAL REGISTRAR (GENERAL) OF CO-
         OPERATIVE SOCIETIES ,
         OFFICE OF THE REGISTRAR OF CO-OPERATIVE
         SOCIETIES, JAWAHAR SAHAKARANA BHAVAN, DPI
         JUNCTION, THYCAUD P.O, THIRUVANANTHAPURAM - 695
         004.
    2      THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
           (GENERAL),
           OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
           SOCIETIES THRISSUR-680001.
    3      THE ASSISTANT REGISTRAR (GENERAL)
           OF CO-OPERATIVE SOCIETIES, SAHAKARANA BHAVAN,
           THRISSUR 680003.
    4      THE SPECIAL SALE OFFICER,
           A & E INSPECTOR, NO. 4, OFFICE OF THE ASSISTANT
           REGISTRAR (GENERAL) OF COOPERATIVE SOCIETIES,
           SAHAKARANA BHAVAN, THRISSUR - 680003.
    5      ADDL. R5. THE REGISTRAR,
           COOPERATIVE SOCIETIES, JAWAHAR SAHAKARANA
           BHAVAN, THYCAUD P.O., THIRUVANANTHAPURAM -
           695014
           IS SUO MOTU IMPLEADED AS ADDITIONAL R5 AS PER
           ORDER DATED 13.12.2022 IN WP(C) 37935/2022.
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 22.12.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                  2




                DEVAN RAMACHANDRAN, J.
          -------------------------------------------
                 W.P (C) No. 37935 of 2022
            ----------------------------------------------
           Dated this the 22nd day of December, 2022

                          JUDGMENT

When this matter was called today, Sri.Alex Varghese,

IAS - Registrar of Co-operative Societies, appeared online;

and Sri.P.P.Thajudden - learned Special Government Pleader

submitted on his behalf, that a Sale Officer has been

appointed for the petitioner; while such appointments are

being made for every other Society in terms of law.

Adverting to the afore and recording satisfaction, I

further direct the Sale Officer now appointed to continue with

the Execution Proceedings, including for sale of the

properties, in terms of law, without any avoidable delay.

This Writ Petition is thus ordered. I, however, deem it

necessary to list this after a month for report of compliance.

Hence post after a month for such purpose.

Sd/-DEVAN RAMACHANDRAN, JUDGE lsn

APPENDIX OF WP(C) 37935/2022

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE LIST OF CASES, THAT ARE PENDING BEFORE THE COURT, TO BE EXECUTED BY THE 3RD AND 4TH RESPONDENTS.

Exhibit P2 TRUE COPY OF THE RESOLUTION NO. 8 (15) DATED 07.04.2022 PASSED BY THE PETITIONER BANK.

Exhibit P3 TRUE COPY OF THE ORDER NO.E.A(4)8022/2022/K.DIS DATED 28.09.2022 PASSED BY THE IST RESPONDENT.

RESPONDENTS EXHIBITS: NIL

TRUE COPY

P.A TO JUDGE

LSN