Raman P vs Special Tahsildar(L.R)
2022 Latest Caselaw 11733 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR. JUSTICE T.R.RAVI
  TUESDAY, THE 20TH DAY OF DECEMBER 2022 / 29TH AGRAHAYANA, 1944
                      WP(C) NO. 41414 OF 2022
PETITIONER:

          RAMAN P.,
          AGED 80 YEARS
          S/O.PAKAN, MAVADI, CHITHALI,
          KUZHALMANNAM-I VILLAGE, ALATHUR,
          PALAKKAD-678702.

          BY ADV V.A.JOHNSON (VARIKKAPPALLIL)


RESPONDENT:

          SPECIAL TAHSILDAR(L.R),
          OFFICE OF THE SPECIAL TAHSILDAR (L.R),
          MINI CIVIL STATION, OTTAPALAM, PATTAMBI,
          PALAKKAD-679104.

          SRI. BIMAL K. NATH, SR.GP.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 41414 OF 2022

                                    2


                              T.R. RAVI, J.
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                    W.P.(C) No.41414 of 2022
                  --------------------------------------------
            Dated this the 20th day of December, 2022

                            JUDGMENT

The petitioner is a senior citizen, who seeks early disposal of

S.M.No.2031/2022 pending before the respondent. This Court had

already issued directions regarding disposal of such matters in

WP(C) No.28398 of 2017 and WP(C) No.17012 of 2022.

In such circumstances, this writ petition is disposed of

directing the respondent to take up S.M.No.2031/2022 and dispose

of the same within six months from the date of receipt of a copy of

this judgment.

Sd/-

T.R.RAVI JUDGE mpm WP(C) NO. 41414 OF 2022

APPENDIX OF WP(C) 41414/2022

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE RECEIPT IN S.M.NO.2031/2022 ISSUED BY THE RESPONDENT DATED 16.12.2022.

Exhibit P2 TRUE COPY OF THE AADHAAR CARD NO.5009 7269 1242 OF THE PETITIONER.