P.Pramod Kumar vs The Zonal Manager
2022 Latest Caselaw 11706 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
  TUESDAY, THE 20TH DAY OF DECEMBER 2022 / 29TH AGRAHAYANA, 1944
                         RP NO. 212 OF 1999
  AGAINST THE JUDGMENT DATED 11.06.1999 IN OP 9390/1999 OF HIGH
                           COURT OF KERALA
REVIEW APPLICANT/PETITIONER IN O.P

            P.PRAMOD KUMAR
            AGED 31 YEARS
            S/O P.KUNHAN,
            PUTTAT, MUKKOM P.O., KOZHIKODE.
            BY ADV SRI.P.V.MOHANAN



RESPONDENTS/RESPONDENTS O.P:

            THE ZONAL MANAGER
    1
            SOUTH ZONE, LIC OF INDIA, CHENNAI.
            SENIOR DIVISIONAL MANAGER
    2       LIC OF INDIA, DIVISIIONAL OFFICE, JEEVAN PRAKASH,
            P.B.NO.177, KOZHIKODE.



            SRI.S.EASWARAN, STANDING COUNSEL




     THIS   REVIEW   PETITION   HAVING    COME   UP   FOR   ADMISSION   ON
20.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 R.P. NO. 212 OF 1999
                                   2




                                 ORDER

Dated this the 20th day of December, 2022

It is submitted by the learned counsel

appearing for the review petitioner that the review

petition has become infructuous.

The review petition is, therefore,

dismissed as infructuous.

Sd/-

ANU SIVARAMAN JUDGE SSK/20/12