Ajith. J vs State Of Kerala
2022 Latest Caselaw 11558 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
  TUESDAY, THE 20TH DAY OF DECEMBER 2022 / 29TH AGRAHAYANA, 1944
                        WP(C) NO. 36966 OF 2022
PETITIONERS:

    1     AJITH. J.
          AGED 30 YEARS
          S/O JANARDHANAN PILLAI, STAFF NURSE, VIMUKTHI DE-
          ADDICTION CENTRE, NEDUNGOLAM TALUK HOSPITAL, KOLLAM
          DISTRICT, HAVING PERMANENT RESIDENCE AT AKHIL BHAVANAM,
          PLACKODU, EDAIKKIDOM P.O., KAREEPRA, KOLLAM DISTRICT,
          PIN - 691505
    2     VISHNU MOHAN
          AGED 30 YEARS
          S/O V. MOHAN KUMAR, STAFF NURSE, VIMUKTHI DE-ADDICTION
          CENTRE, NEDUNGOLAM TALUK HOSPITAL, KOLLAM DISTRICT,
          HAVING PERMANENT RESIDENCE AT KALARIKKAL HOUSE, S.W.
          THAZHAVA P.O., KARUNAGAPPALLY, KOLLAM DISTRICT, PIN -
          690523
    3     ATHUL DAS D.K.
          AGED 30 YEARS
          S/O DEVADAS K.V., STAFF NURSE, VIMUKTHI DE-ADDICTION
          CENTRE, NEDUNGOLAM TALUK HOSPITAL, KOLLAM DISTRICT,
          HAVING PERMANENT RESIDENCE AT AKHILALAYAM, VELLIMONWEST
          P.O., KUNDARA, KOLLAM DISTRICT, PIN - 691511
    4     ANIL KUMAR. K.
          AGED 39 YEARS
          S/O KOCHUKUTTAN, CLINICAL PSYCHOLOGIST, VIMUKTHI DE-
          ADDICTION CENTRE, NEDUNGOLAM TALUK HOSPITAL, KOLLAM
          DISTRICT, HAVING PERMANENT RESIDENCE AT MANGALATHU
          PADINJATTATHIL, PUNUKKANNUR, ALUMMOODU P.O., KOLLAM,
          PIN - 691517
    5     DR. SREEJITH K.K.
          AGED 31 YEARS
          S/O K.P. KARUNAKARAN, MEDICAL OFFICER, VIMUKTHI DE-
          ADDICTION CENTRE, PALA GENERAL HOSPITAL, KOTTAYAM
          DISTRICT, HAVING PERMANENT RESIDENCE AT KALLIGIDAYIL
          MADOM (H), THOTTAKKADU P.O., KOTTAYAM DISTRICT, PIN -
          686539
    6     SINI ELSA JOSEPH
          AGED 29 YEARS
          D/O SUNNY JOSEPH, CLINICAL PSYCHOLOGIST, VIMUKTHI DE-
          ADDICTION CENTRE, PALA GENERAL HOSPITAL, KOTTAYAM
          DISTRICT, HAVING PERMANENT RESIDENCE AT THEKKUMALA (H),
          KOZHA P.O., KURAVILANGAD, KOTTAYAM DISTRICT, PIN -
          686633
 W.P.(C)No.36966 OF 2022

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     7      SREEVIDYA. B.
            AGED 43 YEARS
            D/O BALAKRISHNAN, STAFF NURSE, VIMUKTHI DE-ADDICTION
            CENTRE, PALA GENERAL HOSPITAL, KOTTAYAM DISTRICT,
            HAVING PERMANENT RESIDENCE AT ARPOOKKARA WEST P.O.,
            KOTTAYAM DISTRICT, PIN - 686008
     8      LEENA. M
            AGED 39 YEARS
            D/O MONIDAS, STAFF NURSE, VIMUKTHI DE-ADDICTION
            CENTRE, PALA GENERAL HOSPITAL, KOTTAYAM DISTRICT,
            HAVING PERMANENT RESIDENCE AT LITHA BHAVAN (H),
            KALLARA SOUTH P.O., KOTTAYAM DISTRICT, PIN - 686611
     9      BLOSSAM MATHEW
            AGED 45 YEARS
            D/O P. M. MATHEW, STAFF NURSE, VIMUKTHI DE-ADDICTION
            CENTRE, PALA GENERAL HOSPITAL, KOTTAYAM DISTRICT,
            HAVING PERMANENT RESIDENCE AT MANGOTTU (H), MUNDUTHAM
            P.O., KANGAZHA, KOTTAYAM DISTRICT, PIN - 686541
     10     ASHA MARIA PAUL
            AGED 38 YEARS
            D/O K.A. PAILEE, PSYCHIATRIC SOCIAL WORKER, VIMUKTHI
            DE-ADDICTION CENTRE, PALA GENERAL HOSPITAL, KOTTAYAM
            DISTRICT, HAVING PERMANENT RESIDENCE AT PULICKAL (H),
            KALATHUKADAVU P.O., KOTTAYAM DISTRICT, PIN - 686579
     11     DR. NAVANEETH K.P.
            AGED 29 YEARS
            S/O VIJAYAN. N., MEDICAL OFFICER, VIMUKTHI DE-
            ADDICTION CENTRE, TALUK HEADQUARTERS HOSPITAL,
            NEELESWARAM, KASARAGOD DISTRICT, HAVING PERMANENT
            RESIDENCE AT SARADHI (H), KIZHAKKAN KOZHUVAL,
            NILESHWAR P.O., KASARAGOD DISTRICT, PIN - 671314
     12     SNEHAMOL SCARIA
            AGED 29 YEARS
            D/O SCARIA JOSEPH,PSYCHIATRIC SOCIAL WORKER, VIMUKTHI
            DE-ADDICTION CENTRE, TALUK HEADQUARTERS HOSPITAL,
            NEELESWARAM, KASARAGOD DISTRICT, HAVING PERMANENT
            RESIDENCE AT VALUMMEL (H), CHITTARIKKAL P.O.,
            KASARAGOD DISTRICT, PIN - 671326
     13     SACHIN. P.
            AGED 25 YEARS
            S/O RATHANAKARAN. K., STAFF NURSE, VIMUKTHI DE-
            ADDICTION CENTRE, TALUK HEADQUARTERS HOSPITAL,
            NEELESWARAM, KASARAGOD DISTRICT, HAVING PERMANENT
            RESIDENCE AT PILAKKAL (H), THALICHALAM P.O.,
            ELAMBACHI, KASARAGOD DISTRICT, PIN - 671311
     14     FAZIL S.K.
            AGED 26 YEARS
 W.P.(C)No.36966 OF 2022

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            S/O MOIDU., STAFF NURSE, VIMUKTHI DE-ADDICTION
            CENTRE, TALUK HEADQUARTERS HOSPITAL, NEELESWARAM,
            KASARAGOD DISTRICT, HAVING PERMANENT RESIDENCE AT
            MIYANATH HOUSE, KUSHALNAGAR, KANHANGAD P.O.,
            KASARAGOD DISTRICT, PIN - 671315
     15     ASHWIN V.P.
            AGED 24 YEARS
            S/O PRABHAKARAN. K. STAFF NURSE, VIMUKTHI DE-
            ADDICTION CENTRE, TALUK HEADQUARTERS HOSPITAL,
            NEELESWARAM, KASARAGOD DISTRICT, HAVING PERMANENT
            RESIDENCE AT VALLIYOTTU HOUSE, ELERITHATTU P.O.,
            KASARAGOD DISTRICT, PIN - 671314
     16     SHAMEENA. M.
            AGED 29 YEARS
            D/O ABDULLA. M., (LATE), STAFF NURSE, VIMUKTHI DE-
            ADDICTION CENTRE, TALUK HEADQUARTERS HOSPITAL,
            SULTHANBATHERY, WAYANAD DISTRICT, HAVING PERMANENT
            RESIDENCE AT MUTHIRA HOUSE, THARUVANA P.O.,
            MANANTHAVADY, WAYANAD DISTRICT, PIN - 670645
     17     AISWARYA P.M.
            AGED 27 YEARS
            D/O MOHANAN, PSYCHIATRIC SOCIAL WORKER, VIMUKTHI DE-
            ADDICTION CENTRE, GOVT. TRIBAL SPECIALTY HOSPITAL,
            KOTTATHARA, PALAKKAD DISTRICT, HAVING PERMANENT
            RESIDENCE AT POZHIKUNNU HOUSE, PARUTHIPULLI POST,
            PALAKKAD DISTRICT, PIN - 678573
     18     ASWINI. S.
            AGED 26 YEARS
            D/O SIVADASAN, STAFF NURSE, VIMUKTHI DE-ADDICTION
            CENTRE, GOVT. TRIBAL SPECIALTY HOSPITAL, KOTTATHARA,
            PALAKKAD DISTRICT, HAVING PERMANENT RESIDENCE AT
            KANDATHKALAM HOUSE, THIRUVAKKAD P.O., KANNADI,
            PALAKKAD DISTRICT, PIN - 678701
     19     SANJITHA. S.
            AGED 25 YEARS
            D/O SAHADEVAN, STAFF NURSE, VIMUKTHI DE-ADDICTION
            CENTRE, GOVT. TRIBAL SPECIALTY HOSPITAL, KOTTATHARA,
            PALAKKAD DISTRICT, HAVING PERMANENT RESIDENCE AT
            KALLENKKAD HOUSE, PANAYANCHIRA, PERUMKUNNAM P.O.,
            PALAKKAD DISTRICT, PIN - 678702
     20     RAJI. S.
            AGED 32 YEARS
            D/O RAJENDRAN, PSYCHIATRIC SOCIAL WORKER, VIMUKTHI
            DE-ADDICTION CENTRE, GENERAL HOSPITAL, NEYYATTINKARA,
            THIRUVANANTHAPURAM DISTRICT, HAVING PERMANENT
            RESIDENCE AT RAJESH BHAVAN, EREKOTTIYAKONAM, KUDAYAL
            P.O., THIRUVANANTHAPURAM DISTRICT, PIN - 695505
 W.P.(C)No.36966 OF 2022

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     21     PRABEESHA V.E
            AGED 38 YEARS
            D/O V.I. PREMAN, PSYCHIATRIC SOCIAL WORKER, VIMUKTHI
            DE-ADDICTION CENTRE, GOVT. GENERAL HOSPITAL,
            KOZHIKODE, HAVING PERMANENT RESIDENCE AT FATHIMA
            MANZIL HOUSE, KANIYATH MEETHAL, KUNNAMANGALAM,
            KOZHIKODE DISTRICT , PIN - 673571
     22     SISILA C.K.
            AGED 32 YEARS
            D/O SIVADASAN, STAFF NURSE, VIMUKTHI DE-ADDICTION
            CENTRE, GOVT. GENERAL HOSPITAL, KOZHIKODE, HAVING
            PERMANENT RESIDENCE AT CHERUKAVIL (H), ULLIYERI P.O.,
            KOYILANDY, KOZHIKODE DISTRICT , PIN - 673612
     23     SALMA. K.
            AGED 36 YEARS
            D/O SAFIYA, STAFF NURSE, VIMUKTHI DE-ADDICTION
            CENTRE, GOVT. GENERAL HOSPITAL, KOZHIKODE, HAVING
            PERMANENT RESIDENCE AT KUTTIYOTH (H), PAYYIDI
            MEETHAL, POOTHEERAKAVU, KOZHIKODE DISTRICT, PIN -
            673019
     24     RAJISHA SURESH
            AGED 33 YEARS
            D/O SURESH (LATE), STAFF NURSE, VIMUKTHI DE-ADDICTION
            CENTRE, GOVT. GENERAL HOSPITAL, KOZHIKODE, HAVING
            PERMANENT RESIDENCE AT PLAKOOTTATHIL (H), AUIDANALLUR
            P.O., NADUVANNUR (VIA), KOZHIKODE DISTRICT , PIN -
            679614
     25     DR. VINCENT T.V.
            AGED 60 YEARS
            S/O T.A. VARGHESE (LATE), MEDICAL OFFICER, VIMUKTHI
            DE-ADDICTION CENTRE, GOVT. GENERAL HOSPITAL,
            KOZHIKODE, HAVING PERMANENT RESIDENCE AT ANNVIN VILLA
            (H), HOUSE NO. 30/1079F, KIZHAKKE KANIYAMKUNNE
            DEVAGIRI, MEDICAL COLLEGE P.O., KOZHIKODE DISTRICT ,
            PIN - 673008
     26     SEBASTIAN ANTONY
            AGED 26 YEARS
            S/O ANTONY K.T., NURSING OFFICER, VIMUKTHI DE-
            ADDICTION CENTRE, DISTRICT HOSPITAL, MAVELIKKARA,
            ALAPPUZHA DISTRICT, HAVING PERMANENT RESIDENCE AT
            KAZHUNNARAM MOOLAYIL HOUSE, OLATHA, PATTANAKKAD P.O.,
            CHERTHALA, ALAPPUZHA DISTRICT , PIN - 688531
            BY ADVS.
            GODWIN JOSEPH
            VINOD.R


RESPONDENTS:
 W.P.(C)No.36966 OF 2022

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     1      STATE OF KERALA
            REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
            KERALA, ROOM NO. 202, NORTH SANDWICH BLOCK, GOVERNMENT
            SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
     2      DEPARTMENT OF TAXES
            REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY,
            GOVERNMENT OF KERALA, ROOM NO. 138, NORTH BLOCK, 2ND
            FLOOR, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM ,
            PIN - 695001
     3      DEPARTMENT OF EXCISE
            REPRESENTED BY EXCISE COMMISSIONER, GOVERNMENT OF
            KERALA, EXCISE COMMISSIONERATE, VIKAS BHAVAN P.O.,
            NANDAVANAM, THIRUVANANTHAPURAM, PIN - 695033
     4      DEPARTMENT OF HEALTH AND FAMILY WELFARE
            REPRESENTED BY PRINCIPAL SECRETARY (HEALTH),
            GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT, ANNEX-2,
            THIRUVANANTHAPURAM, PIN - 695001
     5      DIRECTOR OF HEALTH SERVICES
            DIRECTORATE OF HEALTH SERVICES, GENERAL HOSPITAL
            JUNCTION, THIRUVANANTHAPURAM , PIN - 695035
     6      DISTRICT MEDICAL OFFICER
            THIRUVANANTHAPURAM, DISTRICT MEDICAL OFFICE (HEALTH),
            RED CROSS ROAD, VANCHIYOOR P.O., THIRUVANANTHAPURAM ,
            PIN - 695035
     7      DISTRICT MEDICAL OFFICER
            KOLLAM, DISTRICT MEDICAL OFFICE (HEALTH), CIVIL
            STATION, COLLECTORATE P.O., KOLLAM , PIN - 691013
     8      DISTRICT MEDICAL OFFICER
            ALAPPUZHA, DISTRICT MEDICAL OFFICE (HEALTH), GENERAL
            HOSPITAL COMPOUND, IRON BRIDGE P.O., ALAPPUZHA , PIN -
            688011
     9      DISTRICT MEDICAL OFFICER
            KOTTAYAM, DISTRICT MEDICAL OFFICE (HEALTH), DISTRICT
            TB CENTRE BUILDING, NEAR DISTRICT TB CENTRE, GENERAL
            HOSPITAL COMPOUND, KOTTAYAM , PIN - 686001
     10     DISTRICT MEDICAL OFFICER
            PALAKKAD, DISTRICT MEDICAL OFFICE (HEALTH), CIVIL
            STATION, PALAKKAD, PIN - 678001
     11     DISTRICT MEDICAL OFFICER
            KOZHIKODE, DISTRICT MEDICAL OFFICE (HEALTH), WAYANAD
            ROAD, CIVIL STATION, ERANHIPPALAM, KOZHIKODE , PIN -
            673020
     12     DISTRICT MEDICAL OFFICER
            WAYANAD, DISTRICT MEDICAL OFFICE (HEALTH),
            MANANTHAVADY, WAYANAD , PIN - 670645
 W.P.(C)No.36966 OF 2022

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     13     DISTRICT MEDICAL OFFICER
            KASARAGOD, DISTRICT MEDICAL OFFICE (HEALTH), BELLA
            P.O., CHEMMATTAMVAYAL, KANHANGAD, KASARAGOD DISTRICT ,
            PIN - 671531



            SRI.V.K.SUNIL-SR/GP



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.36966 OF 2022

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                                     JUDGMENT

Dated this the 20th day of December, 2022

This writ petition is filed seeking the

following reliefs:

"i) To issue a writ of certiorari or other appropriate writ, order or direction quashing Exhibit P6.

ii) To declare that the Petitioners herein are entitled to continue in their respective posts under the Mission Vimukthi Scheme till the completion/winding up of the Scheme.

iii) To declare that the attempt of the Respondents to replace the Petitioners herein with another set of ad-hoc employees is highly illegal and violative of the binding precedents of the Hon'ble Apex Court.

iv) To issue a writ of mandamus or other appropriate writ, order or direction to the Respondents not to disengage the Petitioners herein or terminate their service until the completion of the Mission Vimukthi Scheme."

2. Heard the learned counsel for the

petitioners and the learned Government Pleader. W.P.(C)No.36966 OF 2022

3. It is submitted by the learned counsel

for the petitioners that the petitioners have

preferred Exhibit P11 series of representations

before the Government and seeks a consideration

of the same.

In the above view of the matter, there

will be a direction to the 1st respondent to take up

Exhibit P11 series of representations preferred by

the petitioners and to consider and pass a

speaking order on the same, after issuing notice

to and after hearing a representative of the

petitioners. Appropriate orders shall be passed

within a period of two months from the date of

receipt of a copy of this judgment. The interim

arrangement shall continue for a period of three

months.

Sd/-

ANU SIVARAMAN JUDGE SSK/20/12 W.P.(C)No.36966 OF 2022

APPENDIX PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE G.O. (MS) NO. 94/2016/T.D.

DATED 06.10.2016 ISSUED BY THE 2ND RESPONDENT. Exhibit P2 A TRUE COPY OF THE G.O. (MS) NO. 70/2018/T.D.

DATED 25.09.2018 ISSUED BY THE 2ND RESPONDENT. Exhibit P3 A TRUE COPY OF THE RELEVANT PAGES OF THE PROPOSAL DATED NIL SUBMITTED BY THE 5TH RESPONDENT FOR SETTING UP DE-ADDICTION CENTERS IN ALL DISTRICTS AS PART OF VIMUKTHI MISSION. Exhibit P4 A TRUE COPY OF THE APPOINTMENT ORDER DATED 29.06.2019 OF THE PETITIONER NO. 1 ISSUED BY THE 7TH RESPONDENT.

Exhibit P4(a) A TRUE COPY OF THE APPOINTMENT ORDER DATED 07.11.2018 OF THE PETITIONERS 2 AND 3 ISSUED BY THE 7TH RESPONDENT.

Exhibit P4(b) A TRUE COPY OF THE APPOINTMENT ORDER DATED 22.10.2018 OF THE PETITIONER NO. 4 ISSUED BY THE 7TH RESPONDENT.

Exhibit P4(c) A TRUE COPY OF THE APPOINTMENT ORDER DATED 13.05.2019 OF THE PETITIONER NO. 6 ISSUED BY THE 9TH RESPONDENT.

Exhibit P4(d) A TRUE COPY OF THE APPOINTMENT ORDER DATED 12.12.2018 OF THE PETITIONERS 7 TO 9 ISSUED BY THE 9TH RESPONDENT.

Exhibit P4(e) A TRUE COPY OF THE APPOINTMENT ORDER DATED 16.11.2019 OF THE PETITIONER NO. 11 ISSUED BY THE 13TH RESPONDENT.

Exhibit P4(f) A TRUE COPY OF THE APPOINTMENT ORDER DATED 10.05.2020 OF THE PETITIONER NO. 12 ISSUED BY THE 13TH RESPONDENT.

Exhibit P4(g) A TRUE COPY OF THE APPOINTMENT ORDER DATED 16.02.2019 OF THE PETITIONERS 13 AND 14 ISSUED BY THE 13TH RESPONDENT.

Exhibit P4(h) A TRUE COPY OF THE APPOINTMENT ORDER DATED 23.07.2021 OF THE PETITIONER NO. 15 ISSUED BY THE 13TH RESPONDENT.

Exhibit P4(i) A TRUE COPY OF THE APPOINTMENT ORDER DATED 06.03.2020 OF THE PETITIONER NO. 16 ISSUED BY THE 12TH RESPONDENT.

Exhibit P4(j) A TRUE COPY OF THE APPOINTMENT ORDER DATED 17.10.2018 OF THE PETITIONER NO. 17 ISSUED BY THE 10TH RESPONDENT.

Exhibit P4(k) A TRUE COPY OF THE APPOINTMENT ORDER DATED 14.11.2018 OF THE PETITIONERS 18 AND 19 ISSUED W.P.(C)No.36966 OF 2022

BY THE 10TH RESPONDENT.

Exhibit P4(l) A TRUE COPY OF THE APPOINTMENT ORDER DATED 08.11.2018 OF THE PETITIONER NO. 21 ISSUED BY THE 11TH RESPONDENT.

Exhibit P4(m) A TRUE COPY OF THE APPOINTMENT ORDER DATED 15.11.2021 OF THE PETITIONERS 22 TO 24 ISSUED BY THE 11TH RESPONDENT.

Exhibit P5 A TRUE COPY OF THE G.O.(MS) NO. 85/2021/T.D.

DATED 09.12.2021 ISSUED BY THE 2ND RESPONDENT. Exhibit P6 A TRUE COPY OF THE LETTER NO. 251901/2022 DATED 22.10.2022 ISSUED BY FROM THE OFFICE OF THE 3RD RESPONDENT TO THE DEPUTY EXCISE COMMISSIONERS OF EACH DISTRICT.

 Exhibit P7     A TRUE COPY OF THE LETTER NO. F-5382/2022/G.H.N
                DATED     13.09.2022     SUBMITTED    BY     THE

SUPERINTENDENT, GENERAL HOSPITAL, NEYYATTINKARA, TO THE 6TH RESPONDENT.

Exhibit P8 A TRUE COPY OF THE LETTER NO. 1346/2022 DATED 02.11.2022 SUBMITTED BY THE MEDICAL OFFICER-IN- CHARGE, TALUK HOSPITAL, NEDUNGOLAM, KOLLAM, TO THE 7TH RESPONDENT Exhibit P9 A TRUE COPY OF THE G.O.(MS) NO. 88/2022/TAXES DATED 10.11.2022 ISSUED BY THE 2ND RESPONDENT. Exhibit P10 A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 1 TO THE 3RD RESPONDENT Exhibit P10(a) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 2 TO THE 3RD RESPONDENT Exhibit P10(b) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 3 TO THE 3RD RESPONDENT Exhibit P10(c) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 4 TO THE 3RD RESPONDENT Exhibit P10(d) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 8 TO THE 3RD RESPONDENT Exhibit P10(e) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 9 TO THE 3RD RESPONDENT Exhibit P10(f) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 11 TO THE 3RD RESPONDENT. Exhibit P10(g) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 13 TO THE 3RD RESPONDENT Exhibit P10(h) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 14 TO THE 3RD RESPONDENT Exhibit P10(i) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 17 TO THE 3RD RESPONDENT. Exhibit P10(j) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 18 TO THE 3RD RESPONDENT. W.P.(C)No.36966 OF 2022

Exhibit P10(k) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 19 TO THE 3RD RESPONDENT Exhibit P10(l) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 20 TO THE 3RD RESPONDENT. Exhibit P10(m) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 2 TO THE 3RD RESPONDENT Exhibit P11 A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 1 TO THE 2ND RESPONDENT. Exhibit P11(a) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 2 TO THE 2ND RESPONDENT.. Exhibit P11(b) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 3 TO THE 2ND RESPONDENT. Exhibit P11(c) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 4 TO THE 2ND RESPONDENT. Exhibit P11(d) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NOS. 8 TO THE 2ND RESPONDENT. Exhibit P11(e) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 9 TO THE 2ND RESPONDENT. Exhibit P11(f) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 11 TO THE 2ND RESPONDENT. Exhibit P11(g) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 13 TO THE 2ND RESPONDENT. Exhibit P11(h) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 14 TO THE 2ND RESPONDENT. Exhibit P11(i) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 17 TO THE 2ND RESPONDENT. Exhibit P11(j) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 18 TO THE 2ND RESPONDENT. Exhibit P11(k) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 19 TO THE 2ND RESPONDENT. Exhibit P11(l) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 20 TO THE 2ND RESPONDENT. Exhibit P11(m) A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO. 21 TO THE 2ND RESPONDENT.

 SSK                      //TRUE COPY//        PA TO JUDGE