Selvaraj. M vs The Deputy Labour Officer
2022 Latest Caselaw 11507 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
        Friday, the 9th day of December 2022 / 18th Agrahayana, 1944
                       WA NO. 2007 OF 2022(FILING NO.)
    (AGAINST JUDGMENT DATED 03.11.2022 IN WP(C) 4595/2021 OF THIS COURT)
APPELLANT/PETITIONER:

     SELVARAJ. M, AGED 51 YEARS CR.3624, KODUVAKKARANAM ESTATE, LAKSHMI
     KOVIL P.O., PEERMADE, IDUKKI., PIN - 685531

    BY ADVS.C.S.MANILAL,S.NIDHEESH,
RESPONDENTS/RESPONDENTS:

  1. THE DEPUTY LABOUR OFFICER OFFICE OF THE DEPUTY LABOUR OFFICER,
     PEERMADE, IDUKKI, PIN - 685531.
  2. THE KODUVAKKARANAM ESTATE REPRESENTED BY THE MANAGER, KODUVAKKARANAM
     ESTATE, LAKSHMI KOVIL P.O., PEERMADE, IDUKKI, PIN - 560037.
  3. LIFE TIME PRIVATE LIMITED REPRESENTED BY THE MANAGING DIRECTOR, LIFE
     TIME, KADUA ESTATE, LAKSHMI KOVIL, PEERMADE, IDUKKI, PIN - 560037.

     This Writ appeal having come up for orders on 09.12.2022, the court
on the same day passed the following:
 A.K.JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ.
         ===========================
                  W.A.No. 2007 of 2022
                     (Filing Number)
        ============================
        Dated this the 9th day of December, 2022


                       ORDER

A.K.JAYASANKARAN NAMBIAR

Defect sustained.

Sd/-

A.K. JAYASANKARAN NAMBIAR JUDGE

Sd/-

MOHAMMED NIAS C.P.

JUDGE nk