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Ajayan Alexander vs The Watersky Manpower ...
2022 Latest Caselaw 11502 Ker

Citation : 2022 Latest Caselaw 11502 Ker
Judgement Date : 9 December, 2022

Kerala High Court
Ajayan Alexander vs The Watersky Manpower ... on 9 December, 2022
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

              THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

    FRIDAY, THE 9TH DAY OF DECEMBER 2022 / 18TH AGRAHAYANA, 1944

                       WP(C) NO. 2892 OF 2013

PETITIONER/S:
     1     AJAYAN ALEXANDER
           AGED 40 YEARS, S/O.BELCITTA, ST.GEORGE BHAVAN,PERAYAM,
           MULAVANA P.O., KOLLAM, PIN - 691 503.
     2     ANTONY P.P. AGED 46 YEARS SO.C.D.PAPPY PUTHENVILAYIL
           KOLLAKADAVU P.O., (VIA) CHENGANNUR, CHERIYANAD VILLAGE,
           CHENGANNUR TALUK, ALAPPUZHA DISTRICT,PIN - 690 509.
     3     BIJU K. NAIR, AGED 42 YEARS, S/O. ANANDAKUTTAN NAIR,
           ARATHY, PERUNNA,
           CHANGANASSERY, KOTTAYAM DISTRICT, PIN - 686 102.
           BY ADVS.
           SRI.V.SANKARA RAJA
           SMT.T.T.JOSEPHINA

RESPONDENT/S:
     1    M/s. THE WATERSKY MANPOWER CONSULTANTS
          A PARTNERSHIP FIRM WITH OFFICE AT DOOR NO.41/2121 B,1ST
          FLOOR, SREE BUILDING, P.A.B.ROAD, ERNAKULAM,REPRESENTED
          BY THE PARTNER K.ASHRAF KHAN, AGED ABOUT 50, S/O.KANI
          RAWTHER, RESIDING AT CHOOLAPARAMBIL VISTA, PILAPPUZHA
          HARIPAD, ALAPPUZHA DISTRICT PIN - 690 514.
     2    C.S. HARRIS, AGED ABOUT 45, S/O. P.G. SHAMSUDDIN OF
          CHOOLAPARAMBIL,
          PILAPPUZHA, HARIPAD ALAPPUZHA DISTRICTPIN - 690 514,
          PARTNER, MESSRS. THE WATERSKY MANPOWER CONSULTANTS, A
          PARTNERSHIP FIRM WITH OFFICE AT DOOR NO.41/2121 B,
          1ST FLOOR, SREE BUILDING, P.A.B.ROAD, ERNAKULAM.
     3    P.G. SHAMSUDDIN LABBA, AGED ABOUT 65, FATHER'S NAME NOT
          KNOWN OF CHOOLAPARAMBIL PILAPPUZHA HARIPAD ALAPPUZHA
          DISTRICT, PIN - 690 514, PARTNER, MESSRS. THE WATERSKY
          MANPOWER CONSULTANTS, A PARTNERSHIP FIRM WITH OFFICE AT
          DOOR NO.41/2121 B, 1ST FLOOR, SREE BUIDLING, P.A.B.ROAD,
          ERNAKULAM.
     4    THE PROTECTOR GENERAL EMIGRANTS, MINISTRY OF OVERSEAS
          INDIAN AFFAIRS, EMIGRATION DIVISION, NEW DELHI,
          PIN - 110 021.
     5    THE PROTECTOR OF EMIGRANTS, MINISTRY OF OVERSEAS INDIAN
          AFFAIRS, KOCHI OFFICE, M.G.ROAD, ERNAKULAM 682 015.
          BY ADV ASSISTANT SOLICITOR GENERAL
          SRI.MANU.S,DEPUTY SOLICITOR GENERAL OF INDIA

      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON

     09.12.2022, THE COURT ON THE SAME DAY DELIVERED THE

     FOLLOWING:
  W.P.(C) No. 2892/2013                  :2:



                              SHAJI P. CHALY, J.
             ---------------------------------------------------------
                             W.P.(C). No. 2892 of 2013
           ---------------------------------------------------------
                  Dated this the 9nd day of December, 2022.

                                  JUDGMENT

The petitioners have filed this writ petition seeking a direction to

respondents 4 and 5 to take appropriate proceedings to compensate

the petitioners from the bank guarantee amount furnished by

respondents 1 to 3 in favour of respondent No.4.

2. When the matter was taken up for hearing on 02.12.2022,

there was no representation for the petitioners and the case was

posted to today for disposal. Today also, there is no representation for

the petitioners.

Accordingly, this writ petition is dismissed for non-prosecution.

sd/- SHAJI P. CHALY, JUDGE.

Rv

 
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