Muraleedharan G.M vs The Tiruvalla Urban Co-Operative ...
2022 Latest Caselaw 11387 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
        Friday, the 2nd day of December 2022 / 11th Agrahayana, 1944
                   IA.NO.1/2022 IN WP(C) NO. 856 OF 2022
PETITIONER:

     MURALEEDHARAN G.M., AGED 57 YEARS, S/O. MADHAVAN NAIR, 'DEVA
     SADANAM, MANJADI P.O., THIRUVALLA 689 105.

RESPONDENTS:

  1. THE TIRUVALLA URBAN CO-OPERATIVE BANK LTD., NO. 477, THIRUVILLA,
     PATHANAMTHITTA DISTRICT 689 105.
  2. THE AUTHORISED OFFICER, THE THIRUVALLA URBAN CO OPERATIVE BANK LTD.,
     NO. 47, THIRUVILLA, PATHANAMTHITTA DISTRICT 689 105.

     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to enlarge time for
paying the further instalments, in the interest of justice.
     This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and this court's Judgment
dated 11.03.2022    and upon hearing the arguments of SHRI.O.D.SIVADAS,
Advocate for the petitioner and of SHRI.T.P.PRADEEP, Advocate for the
respondents, the court passed the following:
                  BECHU KURIAN THOMAS, J
               ...........................................
                       I.A.No.1 of 2022
                                 in
                    W.P.(C).No.856 of 2022
                  .....................................
          Dated this the 2 nd day of December, 2022

                                ORDER

The respondent shall file a statement of amounts due

from the petitioner reflecting the amounts already paid.

The statement shall be placed on record within ten days

from today.

2. The coercive proceedings against the petitioner shall be

kept in abeyance on condition that the petitioner deposits

an amount of Rs.1,00,000/- [Rupees One lakh only] on or

before 08.12.2022.

Post on 13.12.2022.

BECHU KURIAN THOMAS JUDGE AMV/02/12/2022