Jaya Hotel vs M/S.Bajaj Finance Limited
2022 Latest Caselaw 9819 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
        FRIDAY, THE 26TH DAY OF AUGUST 2022 / 4TH BHADRA, 1944
                        WP(C) NO. 3097 OF 2022
PETITIONERS:

    1       JAYA HOTEL,
            XIX/78, NEAR JAYALAKSHMI TEXTILES XIX, POOTHOLE,
            THRISSUR-680 004, REPRESENTED BY ITS PROPRIETOR, MANJO
            NARAYANAN M.R.AGED 47 YEARS, S/O NARAYANAN, KUNNATHULLY
            HOUSE, AYYANTHOLE, THRISSUR DISTRICT-680 004.

    2       RAMITHA MANOJ,
            AGED 45 YEARS.
            W/O MANOJ, KUNNATHULLY HOUSE, AYYANTHOLE, THRISSUR
            DISTRICT-680 004

            BY ADV PREMCHAND M.



RESPONDENTS:

    1       M/S.BAJAJ FINANCE LIMITED
            1ST FLOOR, A.R.TOWER, SHORNUR ROAD, NEAR THIRUVAMBADY
            TEMPLE, THRISUR, KERALA-680 022, REP BY ITS AUTHORIZED
            OFFICER

    2       M/S BAJAJ FINANCE LIMITED,
            VADANAPPALLY BRANCH, THRISSUR-680 614, REP BY ITS
            AUTHORISED OFFICER

            ADV. PRADEESH CHACKO, SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 3097 OF 2022

                                2




                          JUDGMENT

In the light of judgment in W.P.(C) No.27404 of 2022, no

further orders are required in W.P.(C)No.3097 of 2022. The

writ petition will stand closed accordingly.

Sd/-

GOPINATH P.

JUDGE DK WP(C) NO. 3097 OF 2022

APPENDIX OF WP(C) 3097/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE DEMAND NOTICE DATED 29.11.2021 ISSUED BY THE RESPONDENT TO THE PETITIONER