Dr. Ibson Shah vs Smt. S. Radha Chauhan Ias
2022 Latest Caselaw 9816 Ker

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                  THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
                                       &
                THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
           Friday, the 26th day of August 2022 / 4th Bhadra, 1944
          CONTEMPT CASE(C) NO. 1364 OF 2022(S) IN OP (CAT) 94/2021
  PETITIONER/1ST RESPONDENT IN OP:

           DR.IBSON SHAH I, AGED 35 YEARS, S/O.T. IBRAHIMKUTTY,

           JYOTSNA, KOOTTAMVILA ROAD, VATTIYOORKAVU P.O.,

           THIRUVANANTHAPURAM - 695 013.

      BY ADVS. M/S. P.NANDAKUMAR, VIVEK VIJAYAKUMAR, AMRUTHA SANJEEV, SHEMA
      ELIZABETH SCARIA, K.G. DEVIPRIYA.

  RESPONDENT/1ST PETITIONER IN OP:


      SMT.S. RADHA CHAUHAN IAS,

      SECRETARY TO THE DEPARTMENT OF PERSONNEL & TRAINING,

      MINISTRY OF PERSONNEL, PUBLIC GRIEVANCES & PENSIONS,

      NORTH BLOCK, NEW DELHI - 110 001.



     BY SRI.S. MANU, ASSISTANT SOLICITOR GENERAL OF INDIA &

        SRI.SHIVASHANKAR R.PANICKER, SENIOR CENTRAL GOVERNMENT STANDING
COUNSEL.


     This Contempt of court case (civil) having come up for orders on
26.08.2022, the court on the same day passed the following:

                                                       P.T.O.
        ALEXANDER THOMAS & SHOBA ANNAMMA EAPEN, JJ.
                  =================================
                       Cont.Case (C) No.1364 of 2022
                       [arising out of the impugned judgment dated
                           25.02.2022 in OP(CAT) No.94 of 2021]
                  =================================
                         Dated this the 26th day of August, 2022

                                       ORDER

Sri.Shivashankar R.Panicker, learned Senior Central Government

Standing Counsel appearing for the respondent submits that it is learnt

that there is a change of the officer concerned and a new officer has taken

charge and short time may be granted to enable him to have a detailed

discussion with the new officer and to furnish instructions.

List on 19/09/2022.

Hand Over

Sd/-

ALEXANDER THOMAS JUDGE

Sd/-

SHOBA ANNAMMA EAPEN JUDGE

vgd

26-08-2022 /True Copy/ Assistant Registrar