Binu George vs The Deputy Director
2022 Latest Caselaw 9812 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   FRIDAY, THE 26TH DAY OF AUGUST 2022 / 4TH BHADRA, 1944
                      WP(C) NO. 23293 OF 2020
PETITIONER:

            BINU GEORGE
            AGED 46 YEARS
            S/O. GEORGE, RESIDING AT PULIKKAL HOUSE,
            ALUVA TALUK, ANGAMALY, ERNAKULAM DISTRICT.
            BY ADVS.
            ANOOP.V.NAIR
            SHRI.NIKITHA ANTONY
            SRI.A.V.SIMON

RESPONDENTS:

    1       THE DEPUTY DIRECTOR
            DIRECTORATE OF PANCHAYAT, KAKKANAD,
            ERNAKULAM DISTRICT-682 030
    2       THE MANJAPRA GRAMA PANCHAYAT,
            MANJAPRA, ERNAKULAM DISTRICT-683 581,
            REPRESENTED BY ITS SECRETARY.
    3       THE SECRETARY,
            MANJAPRA GRAMA PANCHAYAT, MANJAPRA ,
            ERNAKULAM DISTRICT-683 581
            BY ADVS.
            SRI.V.P.POULOSE
            SRI.VARGHESE C.KURIAKOSE
            SRI.P.J.JOSE
            SRI.P.T.THOMAS

OTHER PRESENT:

            SMT.VIDYA KURIAKOSE, GP


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   26.08.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.23293/2020

                                  2




                  P.V.KUNHIKRISHNAN, J.
                   --------------------------------
                  W.P.(C).No.23293 of 2020
            ----------------------------------------------
          Dated this the 26th day of August, 2022


                           JUDGMENT

When this writ petition came up for consideration,

the learned counsel for the petitioner submitted that the

matter is infructuous.

Therefore, this writ petition is dismissed as

infructuous.

sd/-

                                            P.V.KUNHIKRISHNAN
JV                                                 JUDGE