Babychan A J vs State Of Kerala
2022 Latest Caselaw 9811 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        FRIDAY, THE 26TH DAY OF AUGUST 2022 / 4TH BHADRA, 1944
                       WP(C) NO. 27465 OF 2022
PETITIONER:

            BABYCHAN A J
            SON OF JAMES, AGED 54 YEARS,
            RESIDING AT GREEN HOUSE,
            HOUSE NO 40 NSP NGAR, KESAVADASAPURAM,
            PATTOM P.O, THIRUVANANTHAPURAM. 695004

            BY ADVS.
            SRI.S.GOKUL BABU
            SRI.M.ANIL PRASAD
            SRI.S.JAYANT
            SRI.ARUN M.V.



RESPONDENTS:

    1       STATE OF KERALA
            REPRESENTED BY SECRETARY,
            DEPARTMENT OF LAND REVENUE,
            THIRUVANANTHAPURAM 695 001.

    2       DISTRICT COLLECTOR, THIRUVANANTHAPURAM,
            COLLECTORATE, 2ND FLOOR CIVIL STATION BUILDING,
            THIRUVANANTHAPURAM, PIN - 695043

    3       DEPUTY COLLECTOR, COMPETENT AUTHORITY,
            LAND ACQUISITION RELATING TO THIRUVANANTHAPURAM
            LIGHT METRO PROJECT, COLLECTORATE,
            2ND FLOOR CIVIL STATION BUILDING,
            THIRUVANANTHAPURAM, PIN - 695043

    4       LEENA PERINGATTIL, D/O.SADANANDAN,
            THIRUVATIRA, YAMUNA NAGAR, SREEKARYAM P.O,
            THIRUVANANTHAPURAM.

            SMT. C.S. SHEEJA, SR.GP.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 27465 OF 2022
                                   2




                            T.R. RAVI, J.
             --------------------------------------------
                    W. P. (C). No.27465 of 2022
              --------------------------------------------
              Dated this the 26th day of August, 2022

                             JUDGMENT

The counsel for the petitioner seeks permission to withdraw

the writ petition with liberty to move afresh.

Permission is granted. The writ petition is dismissed as

withdrawn.

Sd/-

T.R. RAVI JUDGE

Pn