Sebastian V. Mathew vs Edathua Grama Panchayath
2022 Latest Caselaw 9807 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

         FRIDAY, THE 26TH DAY OF AUGUST 2022 / 4TH BHADRA, 1944

                         WP(C) NO. 21610 OF 2017

PETITIONER/S:

           SEBASTIAN V. MATHEW
           AGED 53 YEARS
           S/O.C.M.MATHEW, AGED 53 YEARS, VALIYAPARAMBIL HOUSE,
           CHECKIDIKAVU PO, EDATHUA, ALAPPUZHA DISTRICT.
           BY ADV SRI.U.K.DEVIDAS


RESPONDENT/S:

     1     EDATHUA GRAMA PANCHAYATH
           REPRESENTED BY ITS SECRETARY, EDATHUA PO, ALAPPUZHA
           DISTRICT-689 573.
     2     JOSE MATHEW
           S/O.V.S.MATHEW (LATE), VALIYAPARAMBIL HOUSE, PACHE MURI,
           CHEKKIDIKKAD PO, EDATHUA VILLAGE, KUTTANADU TALUK,
           ALAPPUZHA DISTRICT-689 573.
           BY ADV SHRI.M.V.S.NAMPOOTHIRY



      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 26.08.2022,

     THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No. 21610/2016               :2:



                            SHAJI P. CHALY, J.
          ---------------------------------------------------------
                       W.P.(C). No. 21610 of 2016
            ---------------------------------------------------------
                Dated this the 26th day of August, 2022.

                            JUDGMENT

The petitioner has filed this writ petition seeking a direction to

the respondents to execute Ext. P3 decision and also a direction to the

first respondent to repair the Panchayat road leading from

Kochuparambil Padi to Ezhil Padi in Ward No.12 of Edathua Grama

Panchayat forthwith and collect the expenses incurred from the first

respondent.

2. However, today, when the matter is taken up for

consideration, the learned counsel for the petitioner submitted that

the matter has become infructuous.

Accordingly, this writ petition is dismissed as infructuous.

sd/­ SHAJI P. CHALY, JUDGE.

Rv