Sunitha vs The Village Officer
2022 Latest Caselaw 9806 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

         FRIDAY, THE 26TH DAY OF AUGUST 2022 / 4TH BHADRA, 1944

                         WP(C) NO. 20132 OF 2017

PETITIONER/S:

           SUNITHA
           AGED 39 YEARS
           W/O.SURESHKUMAR , AGED 39 YEARS, KARIKKAT HOUSE,
           VANIYAMBALAM P O, WANDOOR, MALAPPURAM DISTRICT.
           BY ADV SRI.U.K.DEVIDAS


RESPONDENT/S:

     1     THE VILLAGE OFFICER
           WANDOOR, MALAPPURAM DISTRICT, PIN-679 328.
     2     THE TAHSILDAR,
           NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN-679 329.
     3     RAMESHKUMAR
           S/O.GOPALAN, KARIKKAT HOUSE, VANIYAMBALAM P O, WANDOOR,
           MALAPPURAM DISTRICT, PIN-679 339.
           BY ADVS.
           SMT.MEENA.A.
           SRI.VINOD RAVINDRANATH
           SRI.VINAY MATHEW JOSEPH




           R1 & R 2 - SRI.JOBY JOSEPH,SENIOR GOVERNMENT PLEADER



      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 26.08.2022,

     THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No. 20132/2017               :2:




                            SHAJI P. CHALY, J.
          ---------------------------------------------------------
                       W.P.(C). No. 20132 of 2017
            ---------------------------------------------------------
                Dated this the 26th day of August, 2022.

                            JUDGMENT

The petitioner has filed this writ petition challenging Ext. P7

order dated 20.05.2017 passed by the second respondent and seeking

a direction to the respondents to receive the basic tax of 0.1011

hectors in Survey No. 360/12 in Vaniyambalam Village in Nilambur

Taluk.

2. However, today, when the matter is taken up for

consideration, the learned counsel for the petitioner submitted that

the matter has become infructuous.

Accordingly, this writ petition is dismissed as infructuous.

sd/­ SHAJI P. CHALY, JUDGE.

Rv