Saji P.P vs The District Collector
2022 Latest Caselaw 9801 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

         FRIDAY, THE 26TH DAY OF AUGUST 2022 / 4TH BHADRA, 1944

                         WP(C) NO. 20644 OF 2014

PETITIONER/S:

           SAJI P.P
           S/O. PUNNOOS, PULIKKAVIL HOUSE, PALLIKUTHU, CHUNGATHARA,
           MALAPPURAM DISTRICT.
           BY ADVS.
           SRI.BABU S. NAIR
           SMT.SMITHA BABU


RESPONDENT/S:

     1     THE DISTRICT COLLECTOR
           MALAPPURAM-676 505.
     2     THE REVENUE DIVISIONAL OFFICER
           PERINTHALMANNA, MALAPPURAM DISTRICT-679 322.
     3     THE SECRETARY
           CHUNGATHARA GRAMA PANCHAYATH,
           MALAPPURAM DISTRICT-679 334.
           BY ADV SRI.U.K.DEVIDAS




           R1 TO 2 - SRI.JOBY JOSEPH, SENIOR GOVERNMENT PLEADER



      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 26.08.2022,

     THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
  W.P.(C) No. 20644/2014                :2:



                              SHAJI P. CHALY, J.
            ---------------------------------------------------------
                         W.P.(C). No. 20644 of 2014
              ---------------------------------------------------------
                  Dated this the 26th day of August, 2022.

                               JUDGMENT

The petitioner has filed this writ petition seeking the following

reliefs:

1. Call for the entire records leading upto Ext. P3 and quash the same by the issuance of a writ of certiorari or any other appropriate writ, orders or directions;

2. Declare that Ext. P3 order passed by the first respondent is totally without jurisdiction and beyond the powers conferred on the first respondent.

2. However, today, when the matter is taken up for

consideration, the learned counsel for the petitioner submitted that

the matter has become infructuous.

Accordingly, this writ petition is dismissed as infructuous.

sd/­ SHAJI P. CHALY, JUDGE.

Rv