Citation : 2022 Latest Caselaw 9695 Ker
Judgement Date : 26 August, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 26TH DAY OF AUGUST 2022 / 4TH BHADRA, 1944
WP(C) NO. 15464 OF 2017
PETITIONER/S:
1 RIYAS T.K.
S/O.MOHAMMEDKUTTY, AGED 27 YEARS,SECRETARY, MASS CLUB,
THOTTASSERIYARA,P.O.KANNAMANGALAM WEST, MALAPPURAM
DISTRICT.
2 ABOOBACKER SIDHIQ N.P
AGED 25 YEARS
S/O.KUNHALI, AGED 25 YEARS,SECRETARY, DOSTH
CHUNANGARA,MALAPPURAM DISTRICT.
3 M.M. ASHRAF,
AGED 39 YEARS
S/O.MAMMAD, AGED 39 YEARS,SANGAMAM VELLACHAAL,
MALAPPURAM DISTRICT.
BY ADV SRI.K.P.SUDHEER
RESPONDENT/S:
1 KERALA STATE SPORTS COUNCIL
REPRESENTED BY ITS SECRETARY,STATUE JUNCTION,
PALAYAM,THIRUVANANTHAPURAM.695 001.
2 DISTRICT SPORTS COUNCIL,
MALAPPURAM, PWD ROAD, UP HILL,MALAPPURAM-676 505,
REPRESENTED BY ITS SECRETARY.
3 KERALA STATE VOLLEYBALL ASSOCIATION,
REPRESENTED BY ITS SECRETARY,THIRUVANANTHAPURAM.695 001.
[CORRECTED]
[KERALA STATE VOLLEYBALL ASSOCIATION, REPRESENTED BY ITS
SECRETARY, NOOR MAHAL, NEAR MUNICIPAL TOWN HALL,
PERINTHALMANNA POST, MALAPPURAM DISTRICT, PIN-679 322].
W.P.(C) Nos.15464 & 15609 of 2017 :2:
4 MALAPPURAM DISTRICT VOLLEYBALL ASSOCIATION,
REPRESENTED BY ITS SECRETARY,KOTTAKKAL, MALAPPURAM-676 503.
[CORRECTED]
[MALAPPURAM DISTRICT VOLLEYBALL ASSOCIATION, REPRESENTED
BY ITS SECRETARY, CHOLAKKAL HOUSE, ATTEERI, KOTTAKKAL POST-
676 503, MALAPPURAM DISTRICT].
R3 & R4 CORRECTED VIDE ORDER DATED 04/07/2017 IN IA.9929/17.
5 ELECTION OFFICER & SECRETARY,
MALAPPURAM DISTRICT VOLLEYBALL ASSOCIATION,KOTTAKKAL,
MALAPPURAM DISTRICT, PIN-676 503.
6 ADDL. R6 TO R10 IMPLEADED:
M. AHAMMED, HARITHA YOUTH CENTRE,
POST KOTTAKAL, MALAPPURAM DISTRICT-676 503.
7 K. SANKARAN,
YOUTH WING CHURANGARA, P.O OMACHAPUZHA, MALAPPURAM
DISTRICT-676 602.
8 SOPHY JOSEPH,
PRIYADARASHINI ARTS AND SPORTS CLUB, AREACODE, VETILAPARA
P.O., MALAPPURAM DISTRICT-673 639.
9 SHABER, ALI MANSOOR K.M.,
NEHRU YOUTHS, ARIMBRA, ARIMBRA P.O., KONDOTTY, MALAPPURAM
DISTRICT-673 638.
10 MUHAMMED SHERIF K.V.,
PREETHIKSHA ARTS AND SPORTS CLUB, NEDIYIRUPPU P.O.,
MALAPPURAM DISTRICT-673 638.
(ADDL. R6 TO R10 IMPLEADED AS PER ORDER DATED 04.07.2017 IN
W.P.(C) NO. 10000/2017)
BY ADVS.
R1 BY SMT.LATHA ANAND, SC, KERALA STATE SPORTS COUNCIL
R1 BY SRI.U.K.DEVIDAS
SRI.R.K.MURALEEDHARAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 26.08.2022,
ALONG WITH W.P.(C) NO. 15609/2017, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P.(C) Nos.15464 & 15609 of 2017 :3:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 26TH DAY OF AUGUST 2022 / 4TH BHADRA, 1944
WP(C) NO. 15609 OF 2017
PETITIONER/S:
THANKACHAN K.K
SECRETARY, VALAVUR VOLLEY CLUB,VALAVUR P.O., RESIDING AT
KAVANAL HOUSE,VALAVUR.
BY ADVS.
SRI.P.CHANDRASEKHAR
SRI.K.ARJUN VENUGOPAL
SMT.V.A.HARITHA
SMT.MARY RESHMA GEORGE
SMT.P.M.MAZNA MANSOOR
SRI.SOORAJ T.ELENJICKAL
SMT.SANDHYA R.NAIR
RESPONDENT/S:
1 KERALA STATE SPORTS COUNCIL
STATUE, THIRUVANANTHAPURAM - 695 001.
2 KERALA STATE VOLLEY BALL ASSOCIATION
THIRUVANANTHAPURAM - 695 001,RESIDING BY ITS HONOURARY
SECRETARY.
3 DISTRICT SPORTS COUNCIL,
KOTTAYAM, NEHRU STADIUM, KOTTAYAM,REPRESENTED BY ITS
SECRETARY - 686 001.
4 KOTTAYAM DISTRICT VOLLEY BALL ASSOCIATION,
REPRESENTED BY ITS HONORARY SECRETARY,DR.SUNNY V.ZACHARIA,
ST.GEORGE COLLEGE,ARUVITHURA P.O., KOTTAYAM, PIN - 686 122.
5 HENRY BAKER,
PRINCIPAL, MELUKAVU,KOTTAYAM DISTRICT - 686 652.
6 GOVT. V.H.S.S.,
REPRESENTED BY HEADMASTER, THIDANAD,KOTTAYAM DISTRICT -
686 123.
7 ST. MARY'S HIGH SCHOOL, REPRESENTED BY HEADMASTER,
THEEKOY, KOTTAYAM DISTRICT - 686 580.
8 DEVAMATHA COLLEGE,
REPRESENTED BY PRINCIPAL, KURAVILANGAD,KOTTAYAM DISTRICT -
686 633.
W.P.(C) Nos.15464 & 15609 of 2017 :4:
9 KAIRALI ARTS AND SPORTS CLUB, REPRESENTED BY PRESIDENT,
MARY LAND, KOTTAYAM DISTRICT - 686 601.
10 VOLLEY CLUB, REPESENTED BY PRESIDENT,
RAMAPURAM, KOTTAYAM DISTRICT - 686 576.
11 SATELITE VOLLEY CLUB,
REPRESENTED BY PRESIDENT,BRAHMAMANGALAM, KOTTAYAM
DISTRICT - 686 605.
12 VOLLEY CLUB,
REPRESENTED BY PRESIDENT ANJOOTTIMANGALAM,KOTTAYAM
DISTRICT - 686 579.
13 ASC REPRSENTED BY PRESIDENT,
ULLALA, KOTTAYAM DISTRICT - 686 607.
14 YOUNG CHALLENGERS,
REPRESENTED BY PRESIDENT, THIDANAD,
KOTTAYAM DISTRICT - 686 123.
15 VOLLEY FAMILY CLUB,
REPRESENTED BY PRESIDENT,KANJIRAPALLY, KOTTAYAM DISTRICT -
686 513.
16 SPIRITED YOUTH,
REPRESENTED BY PRESIDENT, KADANAD,
KOTTAYAM DISTRICT - 686 653.
17 YMCA, REPRESENTED BY PRESIDENT,
ARUVITHURA,KOTTAYAM DISTRICT - 686 122.
18 ST. MICHLES H.S.,
REPRESENTED BY HEADMASTER, PRAVITHANAM,KOTTAYAM DISTRICT
- 686 651.
19 ST. JOSEPH H.S.,
REPRESENTED BY HEADMASTER, VILAKKUMADAM,KOTTAYAM
DISTRICT - 686 577.
20 K.E. SCHOOL, REPESENTED BY HEADMASTER,
MANNANAM, KOTTAYAM DISTRICT - 686 561.
21 ST. THOMAS TRAINING COLLEGE,
REPRESENTED BY PRINCIPAL, PALAI, KOTTAYAM DISTRICT - 686 575.
22 STAR, KOTTAYAM, REPRSENTED BY PRSIDENT,
,KOTTAYAM DISTRICT - 686 601.
23 ST. DOMINIC COLLEGE,
REPRESENTED BY PRINCIPAL, KANJIRAPALLY,
KOTTAYAM DISTRICT - 686 513.
24 MASC MARAMMED,
REPRESENTED BY PRESIDENT, VAIKOM,
KOTTAYAM DISTRICT - 686 142.
25 VASHAMANA VOLLEY ACADEMY,
REPRESENTED BY PRESIDENT, VAIKOM,
KOTTAYAM DISTRICT - 686 142.
W.P.(C) Nos.15464 & 15609 of 2017 :5:
26 REKHA KATTIKUNNU,
PRESIDENT, VAIKOM,KOTTAYAM DISTRICT - 686 142.
27 ARJUNA, PRESIDENT, VAILKANAMPARA,
KOTTAYAM DISTRICT - 686 121.
BY ADVS.
SMT.LATHA ANAND, SC, KERALA STATE SPORTS COUNCIL
SRI.U.K.DEVIDAS
SRI.BENHUR JOSEPH MANAYANI
SRI.U.K.DEVIDAS
SRI.JEEVAN MATHEW MANAYANI
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 26.08.2022,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos.15464 & 15609 of 2017 :6:
SHAJI P. CHALY, J.
---------------------------------------------------------
W.P.(C). Nos. 15464 & 15609 of 2017
---------------------------------------------------------
Dated this the 26th day of August, 2022.
JUDGMENT
The petitioners in W.P.(C) No. 15464 of 2017, who are
Secretaries of registered Volleyball Clubs in Malappuram District,
seek a direction to the 5 th respondent to accept the nomination from
the petitioners, renotify the election to the 4 th respondent Association
and to conduct the election strictly in accordance with the provisions
contained in the Kerala Sports Act and the Kerala Sports Rules, 2008,
and also a declaration that Ext. P3 notification is issued in violation of
Rule 78 of the Kerala Sports Rules, 2008 and direct the 5 th
respondent.
2. The petitioner in W.P.(C) No. 15609 of 2017, the Secretary
of a Volleyball Club in Kottayam District, seeks a direction to
respondents 1 to 3 to ensure that election of office bearers are
conducted only in accordance with valid voters list prepared and
finalised in accordance with the directions of 2 nd respondent and W.P.(C) Nos.15464 & 15609 of 2017 :7:
countersigned by the Secretary of the 3rd respondent.
3. The subject issue relates to the election scheduled to be
conducted allegedly in violation of the Rule 78 of the Kerala Sports
Rules, 2008.
4. I am informed that subsequent to the election so scheduled,
a yet another election has taken place in the year 2021. In that view
of the matter, I do not think, anything survives to be considered in
this writ petition.
Accordingly, these writ petitions are dismissed as infructuous.
sd/ SHAJI P. CHALY, JUDGE.
Rv
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