Jwala Charitable Society & ... vs Eloor Municipality,Rep.By Its ...
2022 Latest Caselaw 9679 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  THURSDAY, THE 25TH DAY OF AUGUST 2022 / 3RD BHADRA, 1944
                     WP(C) NO. 25746 OF 2011
PETITIONERS:

    1       JWALA CHARITABLE SOCIETY
            THAREPARAMBU,ELOOR NORTH,ERNAKULAM,,
            REPRESENTED BY THE SECRETARY,RAJEEV P.A
    2       VINU P.G
            PARAPPATH HOUSE,S.C.COLONY,,
            ELOOR NORTH,ERNAKULAM.
            BY ADVS.
            SRI.S.RAMESH
            SMT.POOJA SURENDRAN

RESPONDENTS:

    1       ELOOR MUNICIPALITY,REP.BY ITS SECRETARY
            ERNAKULAM DISTRICT,, REPRESENTED BY ITS SECRETARY.
    2       THE DISTRICT COLLECTOR
            ERNAKULAM,, CIVIL STATION,COCHIN-30.
    3       THE KERALA STATE POLLUTION CONTROL BOARD
            PATTOM P.O.,THIRUVANANTHAPURAM 695 004,,
            REPRESENTED BY ITS CHAIRMAN.
            BY ADVS.
            SRI.DINESH R.SHENOY
            SRI.LIJIN THAMBAN
            SRI.R.V.RAHUL
            SRI. M.AJAY, SC, PCB
            SRI.T.NAVEEN, SC


     THIS    WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION    ON   25.08.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.25746/2011

                                  2




                  P.V.KUNHIKRISHNAN, J.
                   --------------------------------
                  W.P.(C).No.25746 of 2011
            ----------------------------------------------
          Dated this the 25th day of August, 2022


                           JUDGMENT

When this writ petition came up for consideration,

the learned counsel for the petitioners submitted that the

matter is infructuous.

Therefore, this writ petition is dismissed as

infructuous.

sd/-

                                            P.V.KUNHIKRISHNAN
JV                                                 JUDGE