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Moyinkutty Haji vs The Pallikkal Grama Panchayath
2022 Latest Caselaw 9678 Ker

Citation : 2022 Latest Caselaw 9678 Ker
Judgement Date : 25 August, 2022

Kerala High Court
Moyinkutty Haji vs The Pallikkal Grama Panchayath on 25 August, 2022
            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  THURSDAY, THE 25TH DAY OF AUGUST 2022 / 3RD BHADRA, 1944
                      WP(C) NO. 7892 OF 2013
PETITIONER:

            MOYINKUTTY HAJI
            S/O. MUHAMMED, AGED 53 YEARS, NAMBOLA HOUSE,
            KUMMINIPARAMBU P.O., MALAPPURAM DISTRICT.
            BY ADVS.SRI.BABU S. NAIR
            SRI.K.RAKESH

RESPONDENTS:

    1       THE PALLIKKAL GRAMA PANCHAYATH
            PALLIKKAL, MALAPPURAM DISTRICT,
            REPRESENTED BY ITS SECRETARY, PIN - 673 638.
    2       THE SECRETARY
            THE PALLIKKAL GRAMA PANCHAYATH, PALLIKKAL,
            MALAPPURAM DISTRICT - 673 638.
            BY ADVS.SRI.HARISH R. MENON
            SRI.K.T.SHYAMKUMAR


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   25.08.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.7892/2013

                                     2




                  P.V.KUNHIKRISHNAN, J.
                   --------------------------------
                   W.P.(C).No.7892 of 2013
            ----------------------------------------------
          Dated this the 25th day of August, 2022


                              JUDGMENT

When this writ petition came up for consideration,

the learned counsel for the petitioner submitted that the

matter is infructuous.

Therefore, this writ petition is dismissed as

infructuous.

sd/-

                                               P.V.KUNHIKRISHNAN
JV                                                    JUDGE
 

 
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