Citation : 2022 Latest Caselaw 9677 Ker
Judgement Date : 25 August, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 25TH DAY OF AUGUST 2022 / 3RD BHADRA, 1944
WP(C) NO. 27431 OF 2022
PETITIONER:
PUSHPALATHA,
AGED 66 YEARS
D/O. RAMANKUTTY, CHELACKAL VEED, ULLAS NAGAR,
VADAKKENCHERY, PALAKKAD-678683.
BY ADV P.R.VENKATESH
RESPONDENT:
THE DEPUTY COLLECTOR (LR),
COLLECTORATE, PALAKKAD, PALAKKAD-678001.
SMT. C.S. SHEEJA, SR.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 27431 OF 2022
2
T.R. RAVI, J.
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W.P.(C)No.27431 of 2022
--------------------------------------------
Dated this the 25th day of August, 2022
JUDGMENT
The petitioner is a senior citizen, who seeks early disposal of
S.M.No.360/2022 pending before the respondent. This Court had
already issued directions regarding disposal of such matters in
WP(C) No.28398 of 2017 and WP(C) No.17012 of 2022.
In such circumstances, this writ petition is disposed of
directing the respondent to take up S.M.No.360/2022 and dispose
of the same within six months from the date of receipt of a copy of
this judgment.
Sd/-
T.R. RAVI JUDGE
mpm WP(C) NO. 27431 OF 2022
APPENDIX OF WP(C) 27431/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF ACKNOWLEDGEMENT OF SM 360/2022 DATED 06.05.2022 IN THE NAME OF THE PETITIONER.
Exhibit P2 TRUE COPY OF JUDGMENT IN W.P.(C) NO.
854/2018 DATED 14.3.2018 OF THIS HON'BLE COURT.
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