Sajeev T.S vs Geologist
2022 Latest Caselaw 9672 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 THURSDAY, THE 25TH DAY OF AUGUST 2022 / 3RD BHADRA, 1944
                       WP(C) NO. 13577 OF 2022
PETITIONER/S:

               SAJEEV T.S.,
               AGED 48 YEARS
               S/O.SHEIK MAITHEEN RAVUTHAR, THETTIKUZHIYIL,
               AADIKATTUKULANGARA P.O., NOORANAD-690 504.
               BY ADVS.
               VINOY VARGHESE KALLUMOOTTILL
               A.V.AISWARYA
               S.SREEKUMAR (SR)


RESPONDENT/S:

    1          GEOLOGIST,
               DISTRICT OFFICE OF THE DEPARTMENT OF MINING AND
               GEOLOGY, ADOOR, PATHANAMTHITTA DISTRICT-691 523.
    2          HAMEEDA BASHEER,
               D/O.BASHEER, VILAYIL ROSE VILLA,
               ATHIKKATTUKULANGARA, ALAPPUZHA-690 504.
OTHER PRESENT:

               SMT. VIDYA KURIAKOSE, GP
        THIS    WRIT   PETITION     (CIVIL)    HAVING    COME    UP    FOR
ADMISSION       ON   25.08.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                                      -2-
W.P.(C). No. 13577 of 2022




                             P.V.KUNHIKRISHNAN, J.
                             ======================================================

                              W.P.(C) No. 13577 of 2022
                       =============================================================

                  Dated this the 25th day of August, 2022

                                          JUDGMENT

The learned counsel for the petitioner submitted that the

prayers in this writ petition have become infructuous.

Therefore, this writ petition is dismissed as infructuous.

SD/-

P.V.KUNHIKRISHNAN JUDGE das

W.P.(C). No. 13577 of 2022

APPENDIX OF WP(C) 13577/2022

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE CERTIFICATE OF REGISTRATION ALONG WITH DEALER'S LICENSE ISSUED BY THE 1ST RESPONDENT DATED 22.03.2019.

Exhibit P2 TRUE COPY OF THE RENT DEED EXECUTED BY THE PETITIONER IN FAVOUR OF THE 2ND RESPONDENT ON 20.03.2019. Exhibit P3 TRUE COPY OF THE AGREEMENT BETWEEN THE PETITIONER AND THE 2ND RESPONDENT DATED 07.07.20.