The Chief Manager And Authorised ... vs Chandrapalan K.V
2022 Latest Caselaw 9669 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
         THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
                                   &
             THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
     THURSDAY, THE 25TH DAY OF AUGUST 2022 / 3RD BHADRA, 1944
                        WA NO. 916 OF 2015
   AGAINST THE ORDER IN WPC 27730/2014 OF HIGH COURT OF KERALA
APPELLANT/1ST RESPONDENT:

          THE CHIEF MANAGER AND AUTHORISED OFFICER
          CATHOLIC SYRIAN BANK, MARKET ROAD BRANCH,
          ERNAKULAM - 682 031.

          BY ADV SRI.SAIGI JACOB PALATTY


RESPONDENTS/PETITIONER & RESPONDENT:

    1     CHANDRAPALAN K.V
          S/O.VELAYUDHAN, KAINAPARAMBIL,
          KURUMBLAV,PAZHAVIL P.O., THRISSUR.

    *2    P.S. BABU, S/O.SUBRAHMANIAN
          59/1334, ARANGATH CROSS ROAD,
          NEAR KADAVIL COURT, ERNAKULAM-682 031.

    *3    AYOOB KHAN, S/O.FAKEER MOHAMMED RAWTHAR
          PALACHAL HOUSE, KARIMBADI P.O,
          MEENANGADI (VIA), WAYANAD DISTRICT-673 591.

          *R2&R3 ARE DELETED FROM THE PARTY ARRAY VIDE ORDER
           DATED 4.8.2015 IN IA 1001/2015.

    4     CATHOLIC SYRIAN BANK LTD.
          THRISSUR-680 020,
          REPRESENTED BY ITS MANAGING DIRECTOR.

          BY ADV SRI.M.SASINDRAN


     THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 25.08.2022,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.A.No.916 of 2015
                                2


                          JUDGMENT

Dated this the 25th day of August, 2022

S.Manikumar, C.J.

Mr.Saigi Jacob Palatty, learned standing counsel for the

appellant submitted that the matter was settled and nothing

survives in the appeal for adjudication.

Placing on record the above, writ appeal is closed.

Pending interlocutory applications, if any, shall stand

closed.

Sd/-

S.Manikumar Chief Justice

Sd/-

Shaji P.Chaly Judge vpv

//TRUE COPY//

P.A. TO JUDGE