Bushra Ahmad Kutty vs Godwin Samraj
2022 Latest Caselaw 9666 Ker

CON.CASE(C) NO. 897 OF 2022         1




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
       THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
    THURSDAY, THE 25TH DAY OF AUGUST 2022 / 3RD BHADRA, 1944
                  CON.CASE(C) NO. 897 OF 2022


AGAINST THE JUDGMENT IN WP(C) NO.5720/2022 DATED 21.02.2022 OF
                     HIGH COURT OF KERALA


PETITIONER/PETITIONER IN THE WRIT PETITION :

          BUSHRA AHMAD KUTTY
          AGED 39 YEARS
          D/O. V.A. AHMAD KUTTY, KALTHIL HOUSE,
          THIRURKAD P.O., VIA ANGADIPPURAM,
          MALAPPURAM , PIN - 679321

          BY ADVS.
          T.P.SAJID
          K.P.MOHAMED SHAFI
          SHIFA LATHEEF
          SREESHMA B. CHANDRAN
          MUHAMMED HAROON


RESPONDENTS/RESPONDENT NO.2 IN THE WRIT PETITION :

          GODWIN SAMRAJ
          (FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER),
          THE CONTROLLER OF EXAMINATION, CALICUT UNIVERSITY,
          TIRUR, CALICUT ROAD, THENHIPALAM, KERALA, PIN -
          673635

          BY ADV SRI.P.C.SASIDHARAN, SC, CALICUT UNIVERSITY


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 25.08.2022, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 897 OF 2022               2




                                JUDGMENT

When this Contempt Case (C) was taken up, Sri. P.C. Sasidharan, the

learned Standing Counsel appearing for the University, submitted that the

directions in the judgment dated 21.02.2022 in W.P.(C) No.5720 of 2022 have

been complied with, and orders have been passed. A copy of the order is also

produced along with a memo.

In view of the above, nothing further survives in this matter, and this

Contempt Case (C) is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE NS

APPENDIX OF CON.CASE(C) 897/2022

PETITIONER(S) ANNEXURES :

Annexure 1 CERTIFIED COPY OF THE JUDGMENT DATED 21/2/2022 IN W.P.(C). NO. 5720/2022 RESPONDENT(S) EXHIBITS :

Exhibit R1(a) A TRUE COPY OF THE NOTICE ISSUED BY THE UNIVERSITY TO THE PETITIONER DATED 10/06/2022 ORDER NO. 26087/EPR-IV-ASST-II/2022/PB ISSUED BY THE UNIVERSITY DATED 05/07/2022