Heera, K.S vs Jose Rixon P.B
2022 Latest Caselaw 9664 Ker

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

                       THE HONOURABLE MR.JUSTICE C.S.DIAS

            THURSDAY, THE 25TH DAY OF AUGUST 2022 / 3RD BHADRA, 1944

                             OP(C) NO. 1570 OF 2022

       TO STAY E.A.NO.83/2022 IN E.P NO.226 OF 2016 IN O.S NO.30 OF 2014 BEFORE

                       THE PRINCIPAL SUB COURT, ERNAKULAM

PETITIONER/LEGAL HEIR OF J.D IN E.A 753/2022:

             HEERA, K.S,
             AGED 48 YEARS
             W/O V.H SUNISH,
             KOVIPARAMBIL HOUSE,
             CC NO. 50 / 213 A, MANIMALA ROAD,
             EDAPPALLY P.O,
             ERNAKULAM, KOCHI , PIN - 682 024
             BY ADVS.
             AMRITA JAYARAM
             ANANTHA LAKSHMI.S


RESPONDENT/PETITIONER/D.H:

             JOSE RIXON P.B,
             AGED 39 YEARS,
             S/O BASIL,
             PALLIPARAMBIL HOUSE,
             MULAMPILLI DESOM,
             KADAMAKKUDI VILLAGE,
             KANAYANNUR TALUK,
             PIN- 682027,
             REP. BY POWER OF ATTORNEY HOLDER,
             XAVIER REBIN P.B, S/O BASIL,
             AGED 35 YEARS, PALLIPARAMBIL HOUSE,
             MULAMPILLI DESOM, KADAMAKKUDI
             VIILAGE, KANAYANNUR TALUK,, PIN - 682027

      THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 25.08.2022, THE COURT ON

THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(C)No.1570 of 2022

                                2



                            JUDGMENT

Dated this the 25th day of August, 2022

The learned counsel appearing for the

petitioner seeks leave to withdraw this original

petition, without prejudice to her right to work out her

remedies in accordance with law. The said submission

is recorded. Hence, the original petition is dismissed

as withdrawn.

Sd/-

C.S.DIAS Judge

NR/25/08/2022