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A.M.Ubaidulla vs Kerala Water Authority
2022 Latest Caselaw 9661 Ker

Citation : 2022 Latest Caselaw 9661 Ker
Judgement Date : 25 August, 2022

Kerala High Court
A.M.Ubaidulla vs Kerala Water Authority on 25 August, 2022
WP(C) No.27536/2022                           1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                         THE HONOURABLE MR.JUSTICE N.NAGARESH
             Thursday, the 25th day of August 2022 / 3rd Bhadra, 1944
                            WP(C) NO. 27536 OF 2022(N)
   PETITIONER:

          A.M.UBAIDULLA, AGED 55 YEARS, S/O. MUHAMMED, KIZHAKKE ANJIKKATH
          HOUSE, VADACODE P.O, KAIPADAMUGAL, KALAMASSERY - ERNAKULAM - 682021.

   RESPONDENTS:

      1. KERALA WATER AUTHORITY, REPRESENTED BY THE MANAGING DIRECTOR,
         JALABHAVAN, THIRUVANANTHAPURAM - 695033.
      2. THE SUPERINTENDING ENGINEER, OFFICE OF THE SUPERINTENDING ENGINEER,
         PUBLIC HEALTH CIRCLE, KERALA WATER AUTHORITY, KOCHI - 682011.


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to pass an order permitting the petitioner to execute the
   agreement without insisting for conditions in Exhibit P2, pending disposal
   of this W.P.(C) in the interest of justice.


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/s. JOBY JACOB PULICKEKUDY, ANIL GEORGE, DAJISH JOHN, HARIKRISHNAN P. and
   POOJA SEBASTIAN, Advocates for the petitioner, the court passed the
   following:

                                         ORDER

In view of the judgment of this court in WP(C) Nos.2558 and 4140 of 2022, there will be an interim order in this writ petition directing the respondents to permit the petitioner to execute agreements without insisting on providing Additional Performance Guarantee, provisionally and subject to the outcome of the writ petition.

          25.08.2022                            Sd/- N.NAGARESH, JUDGE

                                  /True copy/



                                                    ASSISTANT REGISTRAR



Exhibit P2:- SELECTION NOTICE ISSUED BY THE 2ND RESPONDENT DATED 23.08.2022.

25-08-2022 /True Copy/ Assistant Registrar

 
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