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Nirmmaladevi vs Special Tahsildar(L.R)
2022 Latest Caselaw 9656 Ker

Citation : 2022 Latest Caselaw 9656 Ker
Judgement Date : 25 August, 2022

Kerala High Court
Nirmmaladevi vs Special Tahsildar(L.R) on 25 August, 2022
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR. JUSTICE T.R.RAVI
     THURSDAY, THE 25TH DAY OF AUGUST 2022 / 3RD BHADRA, 1944
                      WP(C) NO. 27553 OF 2022


PETITIONER:

          NIRMMALADEVI
          AGED 56 YEARS, D/O. PAZHANI,
          MATHAKODE HOUSE, PERINKUNNAM P.O.,
          THENKURISSI -II VILLAGE,
          ALATHUR, PALAKKAD 678 623.

          BY ADV V.A.JOHNSON (VARIKKAPPALLIL)



RESPONDENT:

          SPECIAL TAHSILDAR(L.R)
          OFFICE OF THE SPECIAL TAHSILDAR (L.R.),
          OTTAPALAM, PALAKKAD 679 104.

          SMT. C. S. SHEEJA, SR.GOVT. PLEADER




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 27553 OF 2022
                                   2




                            T.R. RAVI, J.
            --------------------------------------------
                   W. P. (C). No.27553 of 2022
              --------------------------------------------
              Dated this the 25th day of August, 2022

                             JUDGMENT

The prayer made in the writ petition is for an early disposal of

S.M.No.2035/2017 pending before the respondent.

In view of the directions which have already been issued by

this Court in WP(C) No.28398 of 2017 and WP(C) No.17012 of

2022, this writ petition is disposed of directing the respondent to

take up S.M.No.2035/2017 and dispose of the same within 3

months from the date of receipt of a copy of this judgment.

Sd/-

T.R. RAVI JUDGE

Pn WP(C) NO. 27553 OF 2022

APPENDIX OF WP(C) 27553/2022

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE RECEIPT IN S.M. NO.

2035/2017 DATED 16.09.2017 ISSUED BY THE RESPONDENT.

 
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