Pattuvakkaran Pavithradas vs Pattuvakkaran Dineshan
2022 Latest Caselaw 9654 Ker

RFA No.234/2020                                  1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT
                           THE HONOURABLE MR. JUSTICE P.SOMARAJAN
                  Tuesday, the 25th day of August 2022 /3rd Bhadra, 1944
                            IA.NO.1/2020 IN RFA NO. 234 OF 2020

                  F.D.I.A.NO.1223/2014 IN OS 468/2012 OF SUB COURT, KANNUR


   PETITIONER/APPELLANT:


          PATTUVAKKARAN PAVITHRADAS, S/O. GOVINDAN, AGED 42 YEARS, GOLD
          SMITH, RESIDING AT N.K. COTTAGE, NEAR SFS ENGLISH MEDIUM SCHOOL,
          V.P. WARD, THANA P.O., KANNUR-670012.

   RESPONDENTS/RESPONDENTS:

          1.  PATTUVAKKARAN DINESHAN, S/O.GOVINDAN, AGED 49 YEARS, SALES MAN,
              RESIDING AT JANAKI NIVAS, KANNUR-1, AMSOM, V.P. WARD, THANA
          P.O., KANNUR-670012.

                  AND OTHERS


        Application    praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the execution
   of the final decree and judgment in FDIA No.1223/2014 in O.S.No.468/2012
   by the Sub Court, Kannur, till the disposal of the appeal.


        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this Court's
   order dated 03.08.2022 and upon hearing the arguments of
   SRI.P.U.SHAILAJAN, SRI.V.SREEJITH, SMT.VIDYA KURIAKOSE, Advocates for the
   petitioner and of SRI.M.RAMESH CHANDER (SR.),SRI.BABU TOM CHERUVALLY,
   SRI.BONNY BENNY, Advocates for R1, R5 & R6 and SRI.V.R.KESAVA
   KAIMAL, Advocate for R2 & R3, the court passed the following:

                                            ORDER

Interim order will stand extended till 23.09.2022.

Sd/- P.SOMARAJAN , JUDGE

25-08-2022 /True Copy/ Assistant Registrar