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Premalatha vs Jameela
2022 Latest Caselaw 9648 Ker

Citation : 2022 Latest Caselaw 9648 Ker
Judgement Date : 25 August, 2022

Kerala High Court
Premalatha vs Jameela on 25 August, 2022
RCRev. No.364/2019                           1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                      THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                           &

                       THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR

                Thursday, the 25th day of August 2022 / 3rd Bhadra, 1944

                         IA.NO.1/2019 IN RCREV. NO. 364 OF 2019

            RCA 87/2016 OF THE RENT CONTROL APPELLATE AUTHORITY, KOZHIKODE.

     RC(OP) 65/2011 OF THE RENT CONTROL COURT/ ADDITIONAL MUNSIFF'S COURT- I,
                                   KOZHIKODE.

   PETITIONER/ REVISION PETITIONER:

          PREMALATHA, AGED 61 YEARS, W/O. NARAYANAN, 'VASANATHAM', 4/356,
          ELATHUR AMSOM AND DESOM, ELATHUR DESOM, KOYILANDI TALUK, KOZHIKODE
          DISTRICT

   RESPONDENT/ RESPONDENT:

          JAMEELA, AGED 64 YEARS, W/O. KUNHABDULLA, NADIM MANZIL, MOODADI,
          MOODADI AMSOM, VANMUGHAM DESOM, KOYILANDI TALUK, KOZHIKODE DISTRICT


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the Execution
   proceedings and operation of the judgment in RCA 87/2016 dated 25-05-2019
   on the file of the Rent Control Appellate Authority/ Additional District
   Court- V, Kozhikode which confirmed the judgment in R.C (OP) 65/2011 dated
   23-12-2015 on the file of Rent Control Court/ Additional Munsiff's Court-
   I, Kozhikode till the final disposal of the above Revision Petition.


        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof, and this court's
   order dated 05-08-2022 and upon hearing the arguments of M/S K.SANEESH
   KUMAR & V.B.SANTHINI, Advocates for the petitioner and of SRI.A.SUDHI
   VASUDEVAN, Senior Advocate along with M/S SHILPA SATHISH, INDRAJITH S
   KAIMAL & JOSE JONES JOSEPH, Advocates for the respondent, the court passed
   the following:

                                                                           (p.t.o)
 RCRev. No.364/2019                            2/2




                                       O R D E R

Interim order will stand extended by one month.

List on 19-09-2022.

Sd/- ANIL K.NARENDRAN, JUDGE

Sd/- P.G. AJITHKUMAR, JUDGE

25-08-2022 /True Copy/ Assistant Registrar

 
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