Reliance General Insurance ... vs Saramma Abel
2022 Latest Caselaw 9646 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
          THE HONOURABLE MR. JUSTICE SATHISH NINAN
  THURSDAY, THE 25TH DAY OF AUGUST 2022 / 3RD BHADRA, 1944
                   MACA NO. 1024 OF 2018
AGAINST THE AWARD DATED 26.04.2017 IN OPMV 1593/2009 OF THE
      III ADDITIONAL MOTOR ACCIDENTS CLAIMS TRIBUNAL,
                     THIRUVANANTHAPURAM
APPELLANT:3RD RESPONDENT
          RELIANCE GENERAL INSURANCE COMPANY LIMITED
          THIRUVANANTHAPURAM, NOW REPRESENTED BY ITS LEGAL-
          CLAIMS MANAGER, REGIONAL OFFICE, KOCHI-682020.
          BY ADVS.
          SRI.MATHEWS JACOB (SR.)
          SRI.P.JACOB MATHEW
RESPONDENTS: PETITIONERS

    1     SARAMMA ABEL
          W/O.LATE ABEL FERNANDEZ, HOUSE NO.17,ST.STEPHEN
          LANE, PALLITHURA P.O.,THIRUVANANTHAPURAM-695586.
    2     SUSY CHRISTAL
          D/O.LATE ABEL FERNANDEZ, SABI COTTAGE, ST.ZAVIO
          LANE, PALLITHURA P.O.,THIRUVANANTHAPURAM-695586.
    3     JOHNY FERNANDEZ
          S/O.ABEL FERNANDEZ, MANISHA COTTAGE, FATHIMA LANE,
          PALLITHURA P.O.,THIRUVANANTHAPURAM-695586.
    4     JOY FERNANDEZ
          S/O.ABEL FERNANDEZ, HOUSE NO.112, ST.MICHEAL LANE,
          PALLITHURA P.O.,THIRUVANANTHAPURAM-695586.
    5     JESTIN ABEL
          S/O.ABEL FERNANDEZ, SHEEBA COTTAGE, ST.ANTONY'S
          LANE, PALLITHURA P.O.,THIRUVANANTHAPURAM-695586.
    6     MARY SUJA
          D/O.ABEL FERNANDEZ, ANJALI COTTAGE, ST.XAVIO LANE,
          PALLITHURA P.O.,THIRUVANANTHAPURAM-695586.
          BY ADVS.
          SRI.A.R.NIMOD
          SRI.M.A.AUGUSTINE
     THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING COME UP FOR
ADMISSION ON 25.08.2022, THE COURT ON THE SAME DAY DELIVERED
 M.A.C.A No.1024 of 2018

                          -:   2   :-



THE FOLLOWING:
                     Sathish Ninan, J.
             ==============================
                 M.A.C.A No.1024 of 2018
               ==========================
         Dated this the 25th day of August, 2022


                          JUDGMENT

A memo has been filed stating that the appeal is

not pressed.

Recording the above, the appeal is dismissed as

not pressed.

Sd/-Sathish Ninan, Judge

lsn