Jayan P.K vs Sudaksheena
2022 Latest Caselaw 9641 Ker

OP(C) No.2308/2021                               1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT
                             THE HONOURABLE MR.JUSTICE C.S.DIAS

                Thursday, the 25th day of August 2022 / 3rd Bhadra, 1944

                                  OP(C) NO. 2308 OF 2021


          EP 692/2020 IN OS 304/2013 OF III ADDITIONAL SUB COURT, ERNAKULAM.

   PETITIONERS/ JUDGMENT DEBTORS 2, 3 & 4:

      1. JAYAN P.K., AGED 55 YEARS, S/O. KANADAPPAN, THYKOOTTATHIL, ERUVELI
         DESOM, KANAYANNUR VILLAGE, CHOTTANIKKARA P.O., PIN-682312,
         KANAYANNUR TALUK.

            and 2 others..

   RESPONDENTS/ DECREE HOLDERS 1 TO 5 & JUDGMENT DEBTORS 5 TO 8:

      1. SUDAKSHEENA, AGED 82 YEARS, W/O. LATE RAMAKRISHNAN, THYKOOTTATHIL
         HOUSE, PUTHIYAKAVU, THEKKUMBHAGOM, THRIPPUNITHURA POST, KANAYANNUR
         TALUK, THRIPPUNITHURA P.O.- 682 301.

            and 7 others...


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP No. 692/2020 in OS 304/2013 pending before
   the III Additional Sub Court at Ernakulam till the disposal of the
   original petition.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   27.07.2022 and upon hearing the arguments of M/S K.V.JAYACHANDRAN & RAJU
   V.MATHEW, Advocates for the petitioners and of SRI.K.P.SREEKUMAR, Advocate
   for the respondents 1 to 5, the court passed the following:


                                          O R D E R

The Interim order dated 04-12-2021 will stand extended by one month.

Post after vacation.

Sd/- C.S.DIAS, JUDGE

25-08-2022 /True Copy/ Assistant Registrar