P. Muralidharan vs State Of Kerala
2022 Latest Caselaw 9635 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
            THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
   THURSDAY, THE 25TH DAY OF AUGUST 2022 / 3RD BHADRA, 1944
                       OP(CRL.) NO. 396 OF 2022
   CMP 3171/2022 OF ADDITIONAL CHIEF JUDICIAL MAGISTRATE ,
                                THALASSERY
PETITIONER/1ST ACCUSED:

             P. MURALIDHARAN
             AGED 53 YEARS
             S/O. NARAYANAN NAIR,
             MANAGER, KADAMBUR HIGHER SECONDARY SCHOOL,
             KADAMBUR, KANNUR DISTRICT - 670663, RESIDING AT
             MURALI NIVAS, KADAMBUR, ETAKKAD, KANNUR DISTRICT.
             , PIN - 670662
             BY ADVS.
             NISHA GEORGE
             A.L.NAVANEETH KRISHNAN


RESPONDENTS/STATE & COMPLAINANT:

    1        STATE OF KERALA
             REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
             KERALA, PIN - 682031
    2        LEENA P.
             AGED 40 YEARS
             HSST,
             KADAMBUR HIGHER SECONDARY SCHOOL,
             KADAMBUR, KANNUR DISTRICT ., PIN - 670663

             SRI SANGEETHA RAJ-PP


     THIS     OP   (CRIMINAL)   HAVING   COME   UP   FOR   ADMISSION   ON
25.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O. P (Crl.) No. 396 of 2022

                                        ..2..



                                  JUDGMENT

This Original Petition has been filed seeking

expeditious disposal of CC No. 1161/2017 on the file of the

Additional Chief Judicial Magistrate's Court, Thalassery.

2. I have called for a report from the learned Magistrate,

who reported that six months after filing the supplementary report

by the Investigating Officer is required for the disposal of CC No.

1161/2017

Hence, this Original Petition is disposed of with a

direction to the learned Magistrate to dispose of CC No.

1161/2017 within a period of six months from the date of filing

of the supplementary report.

Sd/-

DR.KAUSER EDAPPAGATH, JUDGE RMV O. P (Crl.) No. 396 of 2022

..3..

APPENDIX OF OP(CRL.) 396/2022

PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE FIR IN CRIME NO. 574/2017 DATED 11.07.2017 OF EDAKKAD POLICE STATION, KANNUR DISTRICT.

Exhibit-P2 TRUE COPY OF THE FINAL REPORT NO. 669/2017 DATED 19.10.2017 FILED BEFORE ADDITIONAL CHIEF JUDICIAL MAGISTRATE COURT, THALASSERY.

Exhibit-P3 TRUE COPY OF THE ORDER DATED 24.06.2022 IN CMP NO. 2524/2022 IN CC NO. 1161/2017 OF EDAKKADU POLICE STATION PENDING BEFORE ADDITIONAL CHIEF JUDICIAL MAGISTRATE, THALASSERY.

Exhibit-P4 TRUE COPY OF THE CMP NO. 3171/2022 IN CC NO. 1161/2017 OF EDAKKADU POLICE STATION PENDING BEFORE ADDITIONAL CHIEF JUDICIAL MAGISTRATE, THALASSERY.