Joyichen.K vs The Joint Registrar (General) Of ...
2022 Latest Caselaw 9589 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
    THURSDAY, THE 25TH DAY OF AUGUST 2022 / 3RD BHADRA, 1944
                       WP(C) NO. 20178 OF 2020
PETITIONER:

          JOYICHEN.K
          AGED 50 YEARS
          S/O.KUTTAPPAN, NEDUNGOLAM SERVICE CO-OPERATIVE BANK
          LTD.NO.2845, NEDUNGOLAM POST OFFICE, KOLLAM,
          PIN CODE-691 334.
          BY ADVS.
          GEORGE POONTHOTTAM (SR.)
          SMT.NISHA GEORGE


RESPONDENTS:

    1     THE JOINT REGISTRAR (GENERAL) OF CO-OPERATIVE
          SOCIETIES, OFFICE OF THE CO-OPERATIVE JOINT
          REGISTRAR, CIVIL STATION, KOLLAM-691 013.
    2     THE NEDUNGOLAM SERVICE CO-OPERATIVE BANK LTD.NO.2845,
          REPRESENTED BY ITS SECRETARY, NEDUNGOLAM POST OFFICE,
          KOLLAM-691 334.
    3     BIJU.R.,
          INTERNAL AUDITOR, NEDUNGOLAM SERVICE CO-OPERATIVE
          BANK LTD.NO.2845, NEDUNGOLAM POST OFFICE,
          KOLLAM-691 334.
          BY ADVS.
          SRI.P.C.SASIDHARAN
          SRI.T.B.HOOD
          SMT.M.ISHA
          SRI.AMAL KASHA


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 20178 OF 2020         2

                          JUDGMENT

The learned counsel for the petitioner seeks permission to

withdraw this writ petition with liberty to approach this Court

again with a fresh one.

Resultantly, this writ petition is dismissed as having been

withdrawn with the afore requested liberty being reserved to the

petitioner.

Sd/-

DEVAN RAMACHANDRAN JUDGE MC/25.8

APPENDIX OF WP(C) 20178/2020

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PROCEEDINGS NO.C.R.P.(2) 124/2020 DATED 14.07.2020 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P2 TRUE COPY OF THE JUDGMENT DATED 18.08,2020 IN WPC NO.16616 OF 2020 PASSED BY THIS HONB'BLE COURT.

EXHIBIT P3 TRUE COPY OF THE ORDER DATED 18.09.2020 IN RP NO.616 OF 2020 IN WPC NO.16616/2020 PASSED BY THIS HON'BLE COURT. EXHIBIT P4 TRUE COPY OF THE JUDGMENT DATED 16.07.2015 IN WPC NO.9094 OF 2015 PASSED BY THIS HON'BLE COURT.

EXHIBIT P5 TRUE COPY OF THE DRAFT SENIORITY LIST PUBLISHED ON 28.03.2019.

EXHIBIT P6 TRUE COPY OF THE REPORT OF THE SUB COMMITTEE DATED 22.07.2019. EXHIBIT P7 TRUE COPY OF THE FINAL SENIORITY LIST OF EMPLOYEES DATED 27.07.2019. EXHIBIT P8 TRUE COPY OF THE FINAL SENIORITY LIST PUBLISHED ON 03.08.2019.

EXHIBIT P9 TRUE COPY OF THE PROCEEDINGS NO.E2845/(1)/2020 DATED 17.08.2020 ISSUED BY THE 2ND RESPONDENT SOCIETY. RESPONDENT EXHIBITS EXHIBIT R2 A TRUE COPY OF THE FINAL SENIORITY LIST OF EMPLOYEES AS ON 24.10.2017 EXHIBIT R2 B TRUE COPY OF THE SENIORITY LIST EMPLOYEES AS ON 29.6.2019 EXHIBIT R3(A) TRUE COPY OF THE APPROVED FEEDER CATEGORY PROMOTION REGULATION OF THE 2ND RESPONDENT SOCIETY, ALONG WITH COVERING LETTER DATE 05.06.2015 EXHIBIT R3(B) TRUE COPY OF THE APPROVED FEEDER CATEGORY PROMOTION REGULATION OF 2ND RESPONDENT SOCIETY, ALONG WITH COVERING LETTER DATED 29.06.2019 EXHIBIT R3(C) TRUE COPY OF THE FINAL SENIORITY LIST OF EMPLOYEES OF 2NE RESPONDENT SOCIETY AS ON 24.10.2017 EXHIBIT R3(D) TRUE COPY OF THE SENIORITY LIST OF EMPLOYEES OF 2ND RESPONDENT SOCIETY AS ON 29.06.2019