Shimi A.V vs Union Of India
2022 Latest Caselaw 9585 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
       THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
   THURSDAY, THE 25TH DAY OF AUGUST 2022 / 3RD BHADRA, 1944

                   WP(C) NO. 26627 OF 2019

PETITIONER/S:

           SHIMI A.V.
           AGED 33 YEARS
           D/O. A. R. VIDYADHARAN,
           H.NO.20/1096,
           AYNIPILLY HOUSE, PALLURUTHY P. O.,
           KOCHI - 682006.

           BY ADVS.
           V.JOHN MANI
           S.JAYANT
           MANJU ELSA ISAC

RESPONDENT/S:

    1      UNION OF INDIA,
           REPRESENTED BY SECRETARY,
           DEPARTMENT OF SCHOOL EDUCATION AND LITERACY,
           MINISTRY OF HUMAN RESOURCE DEVELOPMENT,
           124-C, SHASTRI BHAVAN, NEW DELHI - 110001.

    2      SECRETARY
           CENTRAL BOARD OF SECONDARY EDUCATION,
           SHIKSHA KENDRA 2, COMMUNITY CENTRE,
           PREET VIHAR, DELHI - 110092.

    3      REGIONAL OFFICER
           THIRUVANANTHAPURAM CBSE REGIONAL OFFICE,
           BLOCK - B, 2ND FLOOR, LIC DIVISIONAL OFFICE CAMPUS,
           PATTOM, THIRUVANANTHAPURAM - 695 004.

    4      DIRECTOR
           BHARATIYA VIDYA BHAVAN KOCHI KENDRA,
           T. D. ROAD, ERNAKULAM - 682011.

    5      BHAVANS VIDYA MANDIR, EROOR
           REPRESENTED BY THE PRINCIPAL,
           EROOR WEST P.O., TRIPUNITHURA,
           ERNAKULAM, KERALA, PIN - 682504.
 WP(C) NO. 26627 OF 2019

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           BY ADVS.
           SHRI.P.VIJAYAKUMAR, ASG OF INDIA
           SMT.LATHA ANAND
           SRI.M.N.RADHAKRISHNA MENON
           MANU S., ASG OF INDIA



           SRI S NIRMAL SC SMT ANIMA GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 25.08.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO. 26627 OF 2019

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                                 JUDGMENT

When this writ petition was taken up, the learned counsel appearing

for the petitioner submitted that the reliefs sought for in the writ petition

have become infructuous.

This writ petition is closed as infructuous.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

avs WP(C) NO. 26627 OF 2019

APPENDIX OF WP(C) 26627/2019

PETITIONER EXHIBITS

EXHIBIT P1 A TRUE COPY OF THE ORDER DATED 3.1.2018 MADE IN M.C.2/2018 BEFORE THE HON'BLE JUDICIAL MAGISTRATE OF FIRST CLASS -II, KOCHI.

EXHIBIT P2 A TRUE COPY OF THE REPRESENTATION MADE BY THE PETITIONER TO 4TH RESPONDENT DATED 12.1.2017

EXHIBIT P3 A TRUE COPY OF THE REPRESENTATION DATED 12.1.2017 MADE BY THE PETITIONER TO THE 5TH RESPONDENT

EXHIBIT P4 A TRUE COPY OF THE LETTER BY 4TH RESPONDENT TO THE PETITIONER DATED 02.2.2018

EXHIBIT P5 A TRUE COPY OF THE LETTER DATED 28.3.2018 BY THE 5TH RESPONDENT TO THE PETITIONER.

EXHIBIT P6 A TRUE COPY OF THE REPRESENTATION DATED 2.10.2019 MADE BY THE PETITIONER TO 2ND AND 3RD RESPONDENT