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Amel Babu vs State Of Kerala
2022 Latest Caselaw 9494 Ker

Citation : 2022 Latest Caselaw 9494 Ker
Judgement Date : 25 August, 2022

Kerala High Court
Amel Babu vs State Of Kerala on 25 August, 2022
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
      THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
  THURSDAY, THE 25TH DAY OF AUGUST 2022 / 3RD BHADRA, 1944

                  WP(C) NO. 12455 OF 2021

PETITIONER/S:

           AMEL BABU
           AGED 43 YEARS
           WIFE OF FR.BIJI..P,
           HIGH SCHOOL TEACHER (NATURAL SCIENCE),
           J M HIGH SCHOOL,KODUKULANJI,
           CHENGANNUR,ALAPPUZHA DISTRICT-689508,
           (RESIDING AT THARAYIL ZION BUNGALOW,MANGAD,
           P.O.ELAMANNOOR,ADOOR,
           PATHANAMTHITTA DISTRICT-691524) (M-9495554955)

           BY ADVS.
           V.A.MUHAMMED
           V.RAJASEKHARAN NAIR

RESPONDENT/S:

    1      STATE OF KERALA
           REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
           GENERAL EDUCATION DEPARTMENT, SECRETARIAT,
           ANNEXURE II, THIRUVANANTHAPURAM-695001.

    2      THE DIRECTOR OF GENERAL EDUCATION,
           JAGATHY, THIRUVANANTHAPURAM-695014.

    3      THE DEPUTY DIRECTOR OF EDUCATION,
           CIVIL STATION,ALAPPUZHA-688001.

    4      THE DISTRICT EDUCATIONAL OFFICER,
           NEAR MAVELIKARA TEMPLE,MAVELIKKARA,
           ALAPPUZHA DISTRICT-690101.

    5      THE DISTRICT EDUCATIONAL OFFICER
           ALUVA,ERNAKULAM DISTRICT-683101.

    6      THE DISTRICT EDUCATIONAL OFFICER
           THAMARASSERY,KOZHIKODE DISTRICT-673573.

    7      THE DISTRICT EDUCATIONAL OFFICER
           IRON BRIDGE,ALAPPUZHA-688011.
 WP(C) NO. 12455 OF 2021

                             2


    8      THE CORPORATE MANAGER,
           CATHOLICATE AND M D SCHOOLS,
           DEVALOKAM,KOTTAYAM-686004,
           (E-MAIL-CMDSCHOOLS @GMAIL.COM)

    9      H.G.YOHANON MAR MELITIUS,
           CORPORATE MANAGER,CATHOLICATE AND M D
           SCHOOLS,DEVALOKAM,KOTTAYAM-686004(E-MAIL
           [email protected])

    10     SMT.LEENA P.GEORGE,
           HIGH SCHOOL TEACHER(NATURAL SCIENCE),
           R M HIGHER SECONDARY SCHOOL,VADAVUCODE.P.O,
           VADAVUCODE,ERNAKULAM DISTRICT-682310.

    11     SMT.ANJANA VARGHESE,
           HIGH SCHOOL TEACHER(NATURAL SCIENCE)
           M G M HIGH SCHOOL,ENGAPPUZHA,PUTHUPPADY,
           KOZHIKODE DISTRICT-673586.

    12     SMT.ANU BABY,
           HIGH SCHOOL TEACHER(NATURAL SCIENCE),
           M G M HIGH SCHOOL,ENGAPPUZHA,PUTHUPPADY,
           KOZHIKODE DISTRICT-673586.

    13     SMT.ELIZABATH CHACKO,
           HIGH SCHOOL ASSISTANT (NATURAL SCIENCE),
           ST.THOMAS HIGH SCHOOL,KARTHIKAPPALLY,
           HARIPAD,ALAPUZHA DISTRICT-690516.

           BY ADVS.
           GOVERNMENT PLEADER
           SRI.ROSHEN D.ALEXANDER,SC,INSTIT.OF LAN
           S.JAYAKRISHNAN
           M.A.FAYAZ
           TINA ALEX THOMAS
           HARIMOHAN
           VINO V.GEORGE
           M.VISHNUPRIYA
           C.B.ABHINAVA


     THIS WRIT PETITION     (CIVIL) HAVING    COME UP    FOR
ADMISSION ON 25.08.2022,    THE COURT ON     THE SAME    DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 12455 OF 2021

                                     3


                               JUDGMENT

When this matter was taken up, Smt. Jenzia, the learned counsel

appearing for the petitioner, requested that the writ petition be dismissed

as withdrawn, reserving the right of the petitioner to move afresh at a

later stage, if so advised.

Reserving such right, this writ petition is dismissed as withdrawn.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

avs WP(C) NO. 12455 OF 2021

APPENDIX OF WP(C) 12455/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE APPOINTMENT ORDER OF THE PETITIONER DATED 06.06.2012

Exhibit P2 TRUE COPY OF THE APPOINTMENT ORDER OF THE PETITIONER DATED 01.08.2017 AND APPROVAL RECORDED THEREON (TYPED COPY OF THE 2ND PAGE

Exhibit P3 TRUE COPY OF THE ORDER NO.CMD/TR/1076/19 DATED 15.07.2019 OF THE MANAGER ALONG WITH TYPED COP Y Exhibit P4 TRUE COPY OF THE LETTER NO.B6/5605/19 DATED 30.07.2020 OF THE DEO,MAVELIKKARA

Exhibit P5 TRUE COPY OF THE CIRCULAR NO.J2/217/18/G.EDN.DATED 19.11.2018 OF THE GOVT.

6Exhibit P6 TRUE COPY OF THE SENIORITY LIST AS ON 01-01-2019 DATED 02.12.2019 (RELEVANT PAGE)

Exhibit P7 TRUE COPY OF THE REVISION PETITIONER SUBMITTED BEFORE THE 2ND RESPONDENT DATED 05.10.2020

Exhibit P8 TRUE COPY OF THE ORDER NO.EC1/7864/2020/DGE/K.DIS.DATED 05.03.2021 OF THE 2ND RESPONDENT.

 
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