Kabeer vs The Pathanamthitta Municipality
2022 Latest Caselaw 9491 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 THURSDAY, THE 25TH DAY OF AUGUST 2022 / 3RD BHADRA, 1944
                       WP(C) NO. 21200 OF 2012
PETITIONER/S:

               KABEER
               AGED 48 YEARS
               LEBHAVILAYIL, KUMBAZHA (PO), PATHANAMTHITTA
               DISTRICT
               BY ADV SRI.S.SHANAVAS KHAN


RESPONDENT/S:

    1          THE PATHANAMTHITTA MUNICIPALITY
               REPRESENTED BY ITS SECRETARY, MUNICIPAL OFFICE
               PATHANAMATHITTA DISTRICT.
    2          THE SECRETARY
               PATHANAMTHITTA MUNICIPALITY, PATHANAMTHITTA
               DISTRICT
    3          ANEESHA DILSHAD WO.DILSHAD HAMSA
               KEERAEDATHU BILAL MANZIL, KUMBAZHAPATHANAMTHITTA
               DISTRICT.
               BY ADV SRI.S.MUHAMMED HANEEFF


OTHER PRESENT:

               0
               SRI.V.K.SUNIL


        THIS    WRIT   PETITION     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 25.08.2022, ALONG WITH WP(C).19265/2012, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                        -2-
W.P.(C) Nos. 19265 & 21200 of 2012




             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 THURSDAY, THE 25TH DAY OF AUGUST 2022 / 3RD BHADRA, 1944
                           WP(C) NO. 19265 OF 2012
PETITIONER/S:

                 SAJITHA BEEVI
                 AGED 43 YEARS
                 W/O.KABEER HASSANKUTTY LEBBAVILAYIL KUMBAZHA
                 P.O PATHANAMTHITTA
                 BY ADV SRI.S.SHANAVAS KHAN


RESPONDENT/S:

      1          THE PATHANAMTHITTA MUNICIPALITY
                 REPRESENTED BY ITS SECRETARY PATHANAMTHITTA
                 689645
      2          THE SECRETARY
                 PATHANAMTHITTA MUNICIPALITY PATHANAMTHITTA
                 689645
      3          SMT.ANEESHA DILSHAD
                 AGED 30 YEARS
                 W/O.DILSHAD @ HAMZA KEEREDATHU BILAL MANZIL
                 KUMBAZHA P.O PATHANAMTHITTA 689645
                 BY ADV SRI.S.MUHAMMED HANEEFF


          THIS    WRIT     PETITION    (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 25.08.2022, ALONG WITH WP(C).21200/2012, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                    -3-
W.P.(C) Nos. 19265 & 21200 of 2012




                         P.V.KUNHIKRISHNAN, J.
                          ======================================================

                  W.P.(C) Nos. 19265 & 21200 of 2012
                       =============================================================

                  Dated this the 25th day of August, 2022

                                       JUDGMENT

The learned counsel for the petitioners submitted that the

prayers in these writ petitions have become infructuous.

Therefore, these writ petitions are dismissed as infructuous.

sd/-

P.V.KUNHIKRISHNAN JUDGE das