P.Radhakrishnan vs Abdul Rasakk
2022 Latest Caselaw 9488 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  THURSDAY, THE 25TH DAY OF AUGUST 2022 / 3RD BHADRA, 1944
                   WP(C) NO. 18883 OF 2013
PETITIONER:

          P.RADHAKRISHNAN,
          AGED 40 YEARS,S/O PRABHAKARAN PILLAI,
          KIZHAKE MADATHIL HOSUE, CHOLA,
          PUTHENCHANTHA P.O., CHAVARA, KOLLAM, PIN:691 587.
          BY ADVS.
          SRI.REJI GEORGE
          SRI.N.AJITH
          SRI.P.B.KRISHNAN
          SRI.P.M.NEELAKANDAN
          SRI.P.B.SUBRAMANYAN

RESPONDENTS:

    1     ABDUL RASAKK
          MANNINEZHATH VEEDU, KOYIVLA, P.O., THEVALAKKARA
          PIN:691 590.
    2     THE ADDITIONAL THAHASILDAR
          KARUNAGAPILLY, PIN:690 518.
    3     THE REVENUE DIVISIONAL OFFICER
          CIVIL STATION, KOLLAM, PIN:691 013.
    4     THE DISTRICT COLLECTOR
          KOLLAM, PIN:691013.



          SMT.VIDYA KURIAKOSE, GP


    THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 25.08.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.18883/2013

                                   2



                  P.V.KUNHIKRISHNAN, J.
                   --------------------------------
                  W.P.(C).No.18883 of 2013
            ----------------------------------------------
          Dated this the 25th day of August, 2022


                           JUDGMENT

When this writ petition came up for consideration,

the learned counsel for the 1st respondent submitted that,

Ext.P3, which is the order impugned in this case, is set

aside by this Court in W.P.(C).No.18035/2011 and

therefore, the matter is infructuous.

Therefore, this writ petition is dismissed as

infructuous.

sd/-

P.V.KUNHIKRISHNAN JV JUDGE W.P.(C).No.18883/2013

APPENDIX OF WP(C) 18883/2013

PETITIONER EXHIBITS EXHIBIT P1: TRUE COPY OF LETTER NO.H1- 25206/2009 DATED 24.11.2009 SEND THE 2ND RESPONDENT TO THE 3RD RESPONDENT. EXHIBIT P2: TRUE COPY OF ORDER NO.A- 9545/2009 DATED 7.22011 ISSUED BY THE 3RD RESPONDENT TO THE IST RESPONDENT. EXHIBIT P3: TRUE COPY OF ORDER NO.A- 9545/2009 DATED 20.6.2011 PASSED THE 3RD RESPONDENT.

EXHIBIT P4: TRUE COPY OF ORDER NO.L10- 64150/2012 DATED 29.11.2011 ISSUED BY THE 4TH RESPONDENT.