Kerala High Court
Himat Kumar Obhan vs Union Of India on 17 August, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
WP(C) NO. 19713 OF 2021
PETITIONER:
RAMESH JAGDISH CHAND OBHAN,
AGED 57 YEARS,
B-303, HARIKUNJ-II, CHEMBUR, MUMBAI - 400 071.
BY ADVS.
A.RANJITH NARAYANAN
A.SIMI
S.JAIKUMAR
RESPONDENTS:
1 UNION OF INDIA,
(THROUGH THE SECRETARY) MINISTRY OF LAW AND JUSTICE,
DEPARTMENT OF LEGAL AFFAIRS, NEW DELHI 110 001
2 THE ADDITIONAL COMMISSIONER OF CUSTOMS,
CUSTOM HOUSE, WILLINGDON ISLAND COCHIN - 682 009.
3 THE JOINT DIRECTOR,
DIRECTORATE OF REVENUE INTELLIGENCE, KOCHI REGIONAL
UNIT, VILAKUNNEL, KAITOTH ROAD, PALARIVATTOM,
KOCHI - 682 025.
4 THE SENIOR INTELLIGENCE OFFICER,
DIRECTORATE OF REVENUE INTELLIGENCE ,
KOCHI REGIONAL UNIT, VILAKUNNEL, KAITOTH ROAD,
PALARIVATTOM, KOCHI - 682 025.
5 THE INTELLIGENCE OFFICER,
DIRECTORATE OF REVENUE INTELLIGENCE,
KOCHI REGIONAL UNIT, VILAKUNNEL, KAITOTH ROAD,
PALARIVATTOM, KOCHI - 682 025.
6 THE SENIOR INTELLIGENCE OFFICER,
DIRECTORATE OF REVENUE INTELLIGENCE, ZONAL UNIT MUMBAI,
13, SIR VITHALDAS THACKERSEY MARG, OPP. PATKAR HALL,
NEW MARINE LINES, MUMBAI - 400 020.
WP(C) NOS. 19713 & 19999 OF 2021
2
7 THE INTELLIGENCE OFFICER,
DIRECTORATE OF REVENUE INTELLIGENCE,
ZONAL UNIT MUMBAI, 13, SIR VITHALDAS
THACKERSEY MARG, OPP. PATKAR HALL, NEW MARINE
LINES, MUMBAI - 400 020.
BY ADVS.
MANU S., ASG OF INDIA
SRI.S.MANU, CGC, DIRECTORATE OF REVENUE
INTELLIGENCE KERALA REGIONAL UNIT
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 17.08.2022, ALONG WITH WP(C).19999 /2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NOS. 19713 & 19999 OF 2021
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA,
1944
WP(C) NO. 19999 OF 2021
PETITIONER:
HIMAT KUMAR OBHAN,
AGED 40 YEARS,
B- 303, HARIKUNJ-II, CHEMBUR,
MUMBAI - 400 071.
BY ADVS.
A.RANJITH NARAYANAN
A.SIMI
S.JAIKUMAR
RESPONDENTS:
1 UNION OF INDIA,
(THROUGH THE SECRETARY),
MINISTRY OF LAW AND JUSTICE,
DEPARTMENT OF LEGAL AFFAIRS, NEW DELHI - 110001.
2 THE ADDITIONAL COMMISSIONER OF CUSTOMS,
CUSTOM HOUSE, WILLINGDON ISLAND,
COCHIN - 682 009.
3 THE JOINT DIRECTOR,
DIRECTORATE OF REVENUE INTELLIGENCE, COCHIN
REGIONAL UNIT, VILAKUNNEL KAITOTH ROAD,
PALARIVATTOM, COCHIN - 682 025.
4 THE SENIOR INTELLIGENCE OFFICER,
DIRECTORATE OF REVENUE INTELLIGENCE, COCHIN
REGIONAL UNIT, VILAKUNNEL KAITOTH ROAD,
PALARIVATTOM, COCHIN - 682 025.
WP(C) NOS. 19713 & 19999 OF 2021
4
5 THE INTELLIGENCE OFFICER,
DIRECTORATE OF REVENUE INTELLIGENCE
KOCHI REGIONAL UNIT, VILAKUNNEL KAITOTH ROAD,
PALARIVATTOM, COCHIN - 682 025.
6 THE SENIOR INTELLIGENCE OFFICER,
DIRECTORATE OF REVENUE INTELLIGENCE,
ZONAL UNIT MUMBAI, 13,
SIR VITHALDAS THACKERSEY MARG,
OPP. PATKAR HALL, NEW MARINE LINES,
MUMBAI - 400 020.
7 THE INTELLIGENCE OFFICER,
DIRECTORATE OF REVENUE INTELLIGENCE,
ZONAL UNIT MUMBAI, 13, SIR VITHALDAS THACKERSEY
MARG, OPP. PATKAR HALL, NEW MARINE LINES,
MUMBAI - 400 020.
BY ADVS.
MANU S., ASG OF INDIA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 17.08.2022, ALONG WITH WP(C).19713/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NOS. 19713 & 19999 OF 2021
5
JUDGMENT
The learned counsel for the petitioners seeks permission
to withdraw the writ petition leaving open all contentions of the
petitioners and reserving the right of the petitioners to raise all
contentions before the appellate authority.
In the light of the permission sought by the learned
counsel for the petitioners, the writ petition is dismissed as
withdrawn leaving open all contentions of the petitioners and
reserving the right of the petitioners to raise all contentions
before the appellate authority.
Sd/-
GOPINATH P.
JUDGE
DK
