Moosa vs State Of Kerala
2022 Latest Caselaw 4919 Ker

Crl.Rev.Pet No.312/2022                          1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                          THE HONOURABLE MR.JUSTICE BASANT BALAJI
              Friday, the 29th day of April 2022 / 9th Vaisakha, 1944
                 CRL.M.A. NO.1/2022 IN CRL.REV.PET NO. 312 OF 2022
      C.C.NO. 601/2008 OF JUDICIAL FIRST CLASS MAGISTRATE-I, PERINTHALMANNA
             CRL.A 339/2012 OF ADDITIONAL SESSIONS COURT-II,MANJERI.
   PETITIONER/REVISION PETITIONER/ACCUSED

           MOOSA, S/O.HAMZA, AGED 42, ANIKKATTIL HOUSE, OLAPPARA, PATHIRIKODE
           AMSOM, EDAPPATTA, MELATTUR, MALAPPURAM DISTRICT.

   RESPONDENTS/RESPONDENTS/STATE

       1. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, PIN - 682031.
       2. THE SUB INSPECTOR OF POLICE, PERINTHALMANNA POLICE STATION,
          MALAPPURAM DISTRICT, PIN - 679321

        Application praying that in the circumstances stated therein the
   High Court be pleased to suspend the sentence passed as per judgment dated
   30/11/2012 in C.C.No.601 of 2008 of Judicial First Class Court-I,
   Perinthalmanna and confirmed in judgment dated 31/8/2017 in Crl.Appeal
   No.339 of 2012 passed by the Hon'ble Additional Sessions Court-II, Manjeri
   and grant bail to the petitioner pending disposal of the above Revision
   Petition.
        This application      coming on for orders upon perusing the
   application, and upon hearing the arguments of Mr.K.M.FIROZ, Advocate for
   the petitioner and of PUBLIC PROSECUTOR for the respondents, the Court
   passed the following:
                                      ORDER

Execution of sentence is suspended on condition of the petitioner executing a bond for Rs.1,00,000/-(Rupees one lakh only) with two solvent sureties, each for the like sum and deposit the fine amount, within a period of one month.

Sd/- BASANT BALAJI JUDGE

29-04-2022 /True Copy/ Assistant Registrar