Benny Abraham vs The Deputy Transport ...
2022 Latest Caselaw 4918 Ker

WA No.536/2022                            1/3


                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                         THE HONOURABLE MR.JUSTICE C.S.DIAS
                                         &
                     THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
              Friday, the 29th day of April 2022 / 9th Vaisakha, 1944
                                W.A.NO. 536 OF 2022
   AGAINST THE JUDGMENT DATED 31.03.2022 IN W.P.(C)NO.11418/2022 OF THIS COURT
   APPELLANT/PETITIONER:

          BENNY ABRAHAM, S/O.ITTEERAH, ARACKAL HOUSE, ELAVOOR, ANGAMALY - 683
          572.

    BY ADV.SRI.I.DINESH MENON

   RESPONDENTS/RESPONDENTS:

      1. THE DEPUTY TRANSPORT COMMISSIONER CENTRAL ZONE-II, KUNNUMPURAM P.O.,
         ERNAKULAM - 682 030.
      2. ADDITIONAL LICENSING AUTHORITY, OFFICE OF THE ADDITIONAL LICENSING
         AUTHORITY, ANGAMALY, ERNAKULAM - 683 572.

    BY GOVERNMENT PLEADER


        Prayer for interim relief in the Writ Appeal   stating that in the
   circumstances stated in the appeal memorandum the   High Court be
   pleased to stay the opertation of and all further   proceedings pursuant to
   Exhibit P10 order of the first respondent and the   impugned judgment in
   WP(C)No.11418/2022, pending disposal of the above   Writ Appeal.


        This Writ Appeal coming on for admission on 29.04.2022 upon perusing
   the appeal memorandum, the court on the same day passed the following:
 WA No.536/2022                             2/3




                                      O R D E R

Admitted.

Govt. Pleader takes notice for respondents.

Post in the usual course.

On consideration of the pleadings and materials on record,and hearing the learned counsel appearing for the appellant, we are satisfied that the appellant is entitled to interim order.

Hence, we stay all further proceedings pursuant to Ext.P10 order passed by the 1st respondent and also the operation of the judgment in WP(C)No.11418/22 until further orders.

29.04.2022

Sd/- C.S.DIAS, JUDGE

Sd/- C. JAYACHANDRAN, JUDGE WA No.536/2022 3/3

EXHIBIT P10: TRUE COPY OF THE ORDER PASSED BY THE FIRST RESPONDENT DATED 10.03.2022.

29-04-2022 /True Copy/ Assistant Registrar