T.D Davis vs John Cherian.T
2022 Latest Caselaw 4916 Ker

Crl.Rev.Pet No.315/2022                              1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                             THE HONOURABLE MR.JUSTICE BASANT BALAJI
                   Friday, the 29th day of April 2022 / 9th Vaisakha, 1944

                          CRL.M.A.NO.1/2022 IN CRL.REV.PET NO. 315 OF 2022

       C.C. NO. 491/13 OF THE JUDICIAL FIRST CLASS MAGISTRATE-I, PERUMBAVOOR


          CRA 210/2019 OF ADDITIONAL DISTRICT & SESSIONS COURT,MUVATTUPUZHA,

   PETITIONER/REVISION PETITIONER:

           T.D DAVIS, AGED 62 YEARS, SON OF DEVASSY, THOTTAPILLY VEEDU,
           OKKAL.P.O, PERUMBAVOOR, ERNAKULAM, PIN - 683550

   RESPONDENTS/RESPONDENTS:

       1. JOHN CHERIAN.T, SON OF YOHANAN, THEKKANATH VEEDU, CHELAMATTOM KARA,
          CHELAMATTOM VILLAGE, CHELAMATTOM P.O., ERNAKULAM DISTRICT, PIN -
          683550
       2. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF
          KERALA, ERNAKULAM, PIN - 682031.

        Application praying that in the circumstances stated therein the
   High Court be pleased to suspend the execution of sentence passed against
   petitioner by judgment dated 15.03.2022 in Crl.Appl.No. 210 of 2019 of the
   Addl.District and sessions judge, Muvattupuzha and judgment dated
   22.06.2019 in C.C No. 491 of 2013 of Judicial First Class Magistrate
   Court, Perumbavoor pending disposal of this revision petition.
        This application coming on for orders upon perusing the application,
   and upon hearing the arguments of K.R.PRATHISH, S.UNNIKRISHNAN (NELLAD),
   Advocates for the petitioner, and the Public Prosecutor for the 2nd
   respondent, the court passed the following:
                                      ORDER

The execution of sentence shall stand suspended on condition of the petitioner executing a bond for Rs: 1,00,000/- and depositing 20% of the fine amount within a period of one month.

Sd/- BASANT BALAJI, JUDGE

29-04-2022 /True Copy/ Assistant Registrar