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Murali E.K vs State Bank Of India
2022 Latest Caselaw 4908 Ker

Citation : 2022 Latest Caselaw 4908 Ker
Judgement Date : 29 April, 2022

Kerala High Court
Murali E.K vs State Bank Of India on 29 April, 2022
WP(C) No.5733/2022                               1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                       THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
              Friday, the 29th day of April 2022 / 9th Vaisakha, 1944
                      IA.NO.2/2022 IN WP(C) NO. 5733 OF 2022
   PETITIONER/PETITIONER:

          MURALI E.K., AGED 51 YEARS, S/O.KRISHNANKUTTY, ERATH HOUSE,
          MULLASSERY.P.O, THRISSUR DISTRICT-680509. REPRESENTED BY HIS POWER
          OF ATTORNEY HOLDER. SAJINI MURALI, AGED 46 YEARS, W/O.MURALI.E.K.,
          ERATH HOUSE, MULLASSERY.P.O, THRISSUR DISTRICT-680509.

   RESPONDENT/RESPONDENT:

          STATE BANK OF INDIA, ASSET RECOVERY MANAGEMENT BRANCH, 1ST FLOOR,
          R.S.BUILDING, M.G.ROAD, ERNAKULAM-682011. REPRESENTED BY ITS
          AUTHORISED OFFICER.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to allow the
   petitioner to remit the balance amount payable towards 2nd installment
   fallen due on 21.04.2022 in an extended period of 2 months time, in the
   interest of justice.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof and this court's judgment dated
   21.02.2022, and upon hearing the arguments of SMT. E.V.MOLY, Advocate for
   the petitioner in IA/ WP(C) and of SRI. JITHESH MENON, STANDING COUNSEL
   for respondent in IA/WP(C), the court passed the following:

                                           ORDER

This is an application seeking extension of time. Heard the learned counsel for the petitioner as well as the learned Standing Counsel.

Having regard to the facts of the case, the above I.A. is allowed.

          29.04.2022                            Sd/- MOHAMMED NIAS C.P., JUDGE




29-04-2022                        /True Copy/                               Assistant Registrar
 

 
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