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Sonal Nhorona vs Reeja
2022 Latest Caselaw 4812 Ker

Citation : 2022 Latest Caselaw 4812 Ker
Judgement Date : 29 April, 2022

Kerala High Court
Sonal Nhorona vs Reeja on 29 April, 2022
OP(C) No.794/2022                             1/3

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM


                                           PRESENT


                           THE HONOURABLE MR.JUSTICE BASANT BALAJI



                    Friday, the 29th day of April 2022 / 9th Vaisakha, 1944


                                    OP(C) NO. 794 OF 2022

CMA 10/021 OF THE DISTRICT COURT, ALAPPUZHA.

I.A 4736/2019 IN O.S NO. 916/2019 OF THE MUNSIFF'S COURT, ALAPPUZHA.

   PETITIONER/ 4TH RESPONDENT/ 4TH COUNTER PETITIONER/ DEFFENDANT:

          SONAL NHORONA AGED 58 YEARS S/O STEPHEN NHORONA, PULIMUGHAM,
          KUNNUMMA P.O, THAKAZHY VILLAGE,KUTTAND, WORKER OF KARSHAKA SANGHAM &
          1ST DEFENDANT,THAKAZHY PANCHAYATH UNIT, THAKAZHY, KUTTANAD TALUK,
          ALAPPUZHA DISTRICT, PIN - 688562

   RESPONDENT/ APPELLANT/ PLAINTIFF AND RESPONDENTS/ COUNTER PETITIONERS/
   DEFENDANTS 1 TO 3:

       1. REEJA AGED 47 YEARS W/O SAIFUDHEEN. THUDUPARAMBIL HOUSE, KUNNUMMA
          P.O, THAKAZHY VILLAGE, KUTTANAD TALUK, ALAPPUZHA DISTRICT, PIN -
          688562
       2. K.S.K.T.U. (KERALA STATE KARSHAKA THOZHILALI UNION) THAKAZY
          PANCHAYATH UNIT REP. BY ITS SECRETARY, ANILKUMAR, AGED 50 YEARS,
          OFFICE CPI(M) IN FRONT OF THAKAZHY TEMPLE, THAKAZHY, ALAPPUZHA
          DISTRICT , PIN - 688562
       3. ANILKUMAR AGED 50 YEARS OFFICE CPI(M) IN FRONT OF THAKAZHY TEMPLE,
          THAKAZHY, ALAPPUZHA DISTRICT, PIN - 688562
       4. ANAS ABOOBAKER AGED 48 YEARS S/O ABOOBAKER, KOIPPURAM, KUNNUMMA P.O,
          THAKAZHY VILLAGE, KUTTANAD TALUK, MEKHALA PRESIDENT OF K.S. K.T.U,
          THAKAZHY, OFFICE AT THAKAZHY, KUTTANAD TALUK, ALAPPUZHA DISTRICT.
          PIN - 688562


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to
   issue an order staying Exhibit P7 judgment dated 04-04-2022, in CM Appeal
   No. 10/2021, on files of the District Judge's Court Alappuzha pending
   disposal of the OP(C).


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP(C) and upon hearing the arguments of
   M/S S.HARIHARAPUTHRAN & BHANU THILAK, Advocates for the petitioner the
   court passed the following:
 OP(C) No.794/2022                           2/3

                                      O R D E R

Admit.

Issue notice to respondents 1 to 4 by speed post.

There shall be an interim stay of Exhibit P7 for a period of two months.



                                                  Sd/- BASANT BALAJI JUDGE




29-04-2022                    /True Copy/                            Assistant Registrar
 OP(C) No.794/2022                 3/3

APPENDIX OF OP(C) 794/2022 Exhibit.P7 TRUE COPY OF THE JUDGMENT DATED 04 - 04 - 2022, IN CM APPEAL NO. 10 /2021, ON FILES OF THE DISTRICT JUDGE'S COURT ALAPPUZHA

 
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