Kerala High Court
B.Indupriya vs The State Of Kerala on 29 April, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 29TH DAY OF APRIL 2022 / 9TH VAISAKHA, 1944
WP(C) NO. 15055 OF 2022
PETITIONER/S:
1 B.INDUPRIYA
AGED 41 YEARS
WIFE OF T.M. SIVAKUMAR, LPST, VRCMUP SCHOOL,
VALLANGHY, KOLLENGODE, PALAKKAD DISTRICT- 678
508. (RESIDING AT VENKITESWARA BHAVAN, MANI
AYYAR ROAD, CHATHAPURAM, PALAKKAD DISTRICT- 678
003)
2 RUBEENA N.P.,
LPST, VRCMUP SCHOOL, VALLANGHY, KOLLENGODE,
PALAKKAD DISTRICT-678 508 (RESIDING AT P.K.
HOUSE, VAKKODE, VALLANGHY, NEMMARA, PALAKKD
DISTRICT-678 508).
3 N. MAYADEVI,
LPST, VRCMUP SCHOOL, VALLANGHY, KOLLENGODE,
PALAKKAD DISTRICT- 678 508. (RESIDING AT
MELEDATH ILLAM, THIRUVAZHIYAD P.O., AYALUR (VIA)
PALAKKAD DISTRICT-678 510)
4 V. SHOJA,
UPST, VRCMUP SCHOOL, VALLANGHY, KOLLENGODE,
PALAKKAD DISTRICT- 678 508. (RESIDING AT V.N.R.
HOUSE, PADINJARETHARA, VALLANGHY, NEMMARA,
PALAKKD DISTRICT-678 508).
5 KRUBA A,
LANGUAGE TEACHER TAMIL PART TIME, VRCMUP SCHOOL,
VALLANGHY, KOLLENGODE, PALAKKAD DISTRICT- 678
508. (RESIDING AT RIYON BHAVAN, ARIYAKODE, NEAR
NSS COLLEGE, NEMMARA, PALAKKD DISTRICT-678 508).
6 P.A.ANJITHA,
LPST, VRCMUP SCHOOL, VALLANGHY, KOLLENGODE,
PALAKKAD DISTRICT- 678 508. (RESIDING AT
BRINDHAVAN HOUSE, KATHAMPOTTA, CHITTILENCHERY
WP(C) No.15055/2022
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P.O., PALAKKAD DISTRICT-678 704.
7 S. NISHA,
UPST, VRCMUP SCHOOL, VALLANGHY, KOLLENGODE,
PALAKKAD DISTRICT- 678 508 (RESIDING AT LAVANYA,
PALLI STREET, VALLANGHY, NEMMARA, PALAKKAD
DISTRICT-678 508).
8 K.V. REVATHY,
UPST, VRCMUP SCHOOL, VALLANGHY, KOLLENGODE,
PALAKKAD DISTRICT- 678 508 (RESIDING AT
"AISWARYA" OLD VILLAGE, NEMMARA, PALAKKAD
DISTRICT-678 508).
9 M. SREE VISHNU,
PHYSICAL EDUCATION TEACHER, VRCMUP SCHOOL,
VALLANGHY, KOLLENGODE, PALAKKAD DISTRICT-678 508
(RESIDING AT THANGAM NIVAS, PUMP ENGINE ROAD,
OLAVAKKODE P.O., PALAKKAD DISTRICT- 678 002).
BY ADVS.
V.A.MUHAMMED
M.SAJJAD
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT
GENERAL EDUCATION DEPARTMENT, SECRETARIAT
ANNEXE- II THIRUVANANTHAPURAM-695 001
2 THE DIRECTOR OF GENERAL EDUCATION,
JAGATHY, THIRUVANANTHAPURAM-695 014
3 THE DISTRICT EDUCATIONAL OFFICER,
RAILWAY STATION ROAD, OTTAPALAM, PALAKKAD
DISTRICT- 679101.
4 THE ASSISTANT EDUCATIONAL OFFICER
THRITHALA, PALAKKAD DISTRICT - 679 134.
5 THE MANAGER,
WP(C) No.15055/2022
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VRCMUP SCHOOL, VALLANGHY, KOLLENGODE, PALAKKAD
DISTRICT-678 508
OTHER PRESENT:
SMT PRINCY XAVIER (SR GP).
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 29.04.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) No.15055/2022
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JUDGMENT
The petitioners have approached this Court
seeking a direction to the 1st respondent to
dispose Ext.P37, a revision petition claiming
inter alia to approve the appointment of the
petitioners, in the light of Ext.P38 after
affording an opportunity of hearing to the
petitioners within a time frame.
2. After hearing the learned counsel on either
side and taking into account the pendency of
the revision petition, there will be a
direction to the 1st respondent to consider and
pass appropriate orders in accordance with law
on Ext.P37 revision petition within a period
of four months from today after hearing the
petitioners and other affected parties, if
any, either physical or on online mode. The
petitioners will be free to produce Ext.P38 or
WP(C) No.15055/2022
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any other material, which they rely on, for
substantiating their contentions. Needless to
say that the 1st respondent will advert to such
contentions, while considering the revision.
This Writ Petition is disposed of as above.
Sd/-
MOHAMMED NIAS C.P.
JUDGE
bka/29.04.2022
WP(C) No.15055/2022
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APPENDIX OF WP(C) 15055/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE G.O(P)NO.
3/2019/G.EDN. DATED 28.02.2019
Exhibit P2 TRUE COPY OF THE CIRCULAR NO.
J2/57/2019/G.EDN. DATED 08.03.2019
Exhibit P3 TRUE COPY OF THE APPOINTMENT ORDER OF
THE 1ST PETITIONER DATED 01.06.2017
Exhibit P4 TRUE COPY OF THE ORDER NO. B/9881/2021
DATED 17.02.2022 OF THE AEO,
KOLLENGODE
Exhibit P5 TRUE COPY OF THE APPEAL SUBMITTED BY
THE MANAGER BEFORE THE DEO, PALAKKAD
DATED NIL
Exhibit P6 TRUE COPY OF THE APPOINTMENT ORDER OF
THE 2ND PETITIONER DATED 15.07.20221
Exhibit P7 TRUE COPY OF THE ORDER NO.
B/14044/2021 DATED 20.01.2022 OF THE
AEO, KOLLENGODE
Exhibit P8 TRUE COPY OF THE K.TET CERTIFICATE OF
THE 2ND PETITIONER DATED 18.11.2019
ISSUED BY THE GOVERNMENT
Exhibit P9 TRUE COPY OF THE APPOINTMENT ORDER OF
THE 3RD PETITIONER DATED 06.06.2019
Exhibit P10 TRUE COPY OF THE ORDER NO. B/9947/2021
DATED 07.09.2021 OF THE AEO,
KOLLENGODE
Exhibit P11 TRUE COPY OF THE K.TET CERTIFICATE OF
THE 3RD PETITIONER DATED 26.04.2013
WP(C) No.15055/2022
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ISSUED BY THE GOVERNMENT
Exhibit P12 TRUE COPY OF THE APPEAL SUBMITTED BY
THE MANAGER BEFORE THE DEO, PALAKKAD
DATED NIL
Exhibit P13 TRUE COPY OF THE APPOINTMENT ORDER OF
THE 4TH PETITIONER DATED 15.07.2021
Exhibit P14 TRUE COPY OF THE ORDER NO.
B/14043/2021 09.2021 OF THE AEO,
KOLLENGODE
Exhibit P15 TRUE COPY THE K.TET CERTIFICATE OF THE
4TH PETITIONER DATED 16.10.2020ISSUED
BY THE GOVERNMENT
Exhibit P16 TRUE COPY OF THE APPEAL SUBMITTED BY
THE MANAGER BEFORE THE DEO DATED NIL
Exhibit P17 TRUE COPY OF THE APPOINTMENT ORDER OF
THE 5TH PETITIONER DATED 28.01.2019
Exhibit P18 TRUE COPY OF THE ORDER NO.
B/5452/2020/K.DIS DATED 18.09.2021 OF
THE AEO, KOLLENGODE
Exhibit P19 TRUE COPY OF THE APPEAL FILED BY THE
MANAGER BEFORE THE DEO, PALAKKAD DATED
NIL
Exhibit P20 TRUE COPY OF THE APPOINTMENT ORDER OF
THE 6TH PETITIONER DATED 01.06.2018
Exhibit P21 TRUE COPY OF THE ORDER NO. B/9880/2021
DATED 17.02.2022 OF THE AEO,
KOLLENGODE
Exhibit P22 TRUE COPY OF THE K.TET CERTIFICATE OF
THE 6TH PETITIONER DATED 23.06.2018
ISSUED BY THE GOVERNMENT
Exhibit P23 TRUE COPY OF THE APPEAL SUBMITTED BY
WP(C) No.15055/2022
..8..
THE MANAGER BEFORE THE DEO, PALAKKAD
DATED NIL
Exhibit P24 TRUE COPIES OF THE APPOINTMENT ORDER
OF THE 7TH PETITIONER DATED 06.06.2019
Exhibit P25 TRUE COPY OF THE ORDER NO. B/9948/2021
DATED 09.2021 OF THE AEO, KOLLENGODE
Exhibit P26 TRUE COPY OF THE K.TET CERTIFICATE OF
THE 7TH PETITIONER DATED 25.06.2018
ISSUED BY THE GOVERNMENT
Exhibit P27 TRUE COPY OF THE APPEAL SUBMITTED BY
THE MANAGER BEFORE THE DEO, PALAKKAD
DATED NIL
Exhibit P28 TRUE COPY OF THE APPOINTMENT ORDER OF
THE 8TH PETITIONER DATED 15.07.2021
Exhibit P29 TRUE COPY OF THE ORDER NO.
B/14041/2021 DATED 22.09.2021 OF THE
AEO, KOLLENGODE
Exhibit P30 TRUE COPY OF THE K.TET CERTIFICATE OF
THE 8TH PETITIONER ISSUED BY THE
GOVERNMENT
Exhibit P31 TRUE COPY OF THE APPEAL SUBMITTED BY
THE MANAGER BEFORE THE DEO, PALAKKAD
DATED NIL
Exhibit P32 TRUE COPY OF THE APPOINTMENT ORDER OF
THE 9TH PETITIONER DATED 15.07.2021
Exhibit P33 TRUE COPY OF THE ORDER NO.
B/14042/2021 DATED 07.09.2021 OF THE
AEO, KOLLENGODE
Exhibit P34 TRUE COPY OF THE APPEAL SUBMITTED BY
THE MANAGER BEFORE THE DEO, PALAKKAD
DATED NIL
WP(C) No.15055/2022
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Exhibit P35 TRUE COPY OF THE G.O(P) NO.
4/2021/G.EDN. DATED 06.02.2021
Exhibit P36 TRUE COPY OF THE DECLARATION SUBMITTED
BY THE MANAGER DATED 13.04.2021
Exhibit P37 TRUE COPY OF THE CONSOLIDATED REVISION
PETITION DATED 03.03.2022 SUBMITTED BY
THE PETITIONERS BEFORE THE GOVERNMENT
(WITHOUT EXHIBITS)
Exhibit P38 TRUE COPY OF THE DECISION REPORTED IN
1987 KHC 145 DECIDED ON 17.02.1987
