T.A. Chackochan vs Station House Officer
2022 Latest Caselaw 4697 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR.JUSTICE C.S.DIAS
                                  &
            THE HONOURABLE MR.JUSTICE BASANT BALAJI
  FRIDAY, THE 22ND DAY OF APRIL 2022 / 2ND VAISAKHA, 1944
                     WP(CRL.) NO. 345 OF 2022
PETITIONER/S:

            T.A. CHACKOCHAN
            AGED 66 YEARS
            S/O. ANTONY, THOTTATHIL HOUSE, THALASSERY P.O,
            JOSEGIRI, HOLLOWAY ROAD, KANNUR DISTRICT - 670101.
            BY ADVS.
            ROSIN JOSEPH
            AMRITA ARUN


RESPONDENT/S:

    1       STATION HOUSE OFFICER
            KUTHUPARAMBA POLICE STATION, THALASSERY - COORG
            HWY, KUTHUPARAMBA, KERALA - 670643.
    2       THE DISTRICT POLICE CHIEF,
            CIVIL STATION, KANNUR DISTRICT - 670002.
    3       PROF. CICILIAMMA JOSEPH,
            AGED 74 YEARS
            W/O. T .A. DEVASIA, AUESEPHPARAMBIL MEMORIAL TRUST
            (SNEHATHEERAM), KOZHA P.O, KURAVILANGAD, KOTTAYAM
            DISTRICT - 686633.
            GOVT. PLEADER, SHRI T K SHAJAHAN

     THIS    WRIT   PETITION   (CRIMINAL)   HAVING   COME   UP   FOR
ADMISSION ON 22.04.2022, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 WP(CRL.) NO. 345 OF 2022




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                                      C.S.DIAS
                           & BASANT BALAJI, JJ.
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                        WP(CRL.) NO. 345 OF 2022
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                                 JUDGMENT

(Dated this the 22nd day of April 2022)

C.S.Dias J.,

The learned Government Pleader, on instructions, submits that

Mr.Dijo Thottathil alias T.A. Devasia (the alleged detenu) died on

11.4.2022. The said submission is recorded.

In view of the death of the alleged detenu, nothing further

survives in this Writ Petition and the Writ Petition is closed.

SD

C.S.DIAS, JUDGE

SD BASANT BALAJI, JUDGE dl/