Suresh Kumar vs Padmakumariyamma
2022 Latest Caselaw 4696 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
              THE HONOURABLE MR.JUSTICE C.S.DIAS
                                &
           THE HONOURABLE MR.JUSTICE BASANT BALAJI
     FRIDAY, THE 22ND DAY OF APRIL 2022/2ND VAISAKHA, 1944
                   MAT.APPEAL NO.331 OF 2018
     (AGAINST THE JUDGMENT DATED 09.02.2018 IN OP 71/2013
                 OF FAMILY COURT, MAVELIKKARA)
APPELLANTS/RESPONDENTS:

1          SURESH KUMAR, AGED 35 YEARS,
           S/O. GOPALAKRISHNA PILLAI, MANJAADIYIL VEETIL,
           PONAKAM MURI, THEKKEKKARA VILLAGE.
2.         INDIRAMMA, AGED 55 YEARS,
           W/O.GOPALAKRISHNA PILLAI, MANJAADIYIL VEETIL,
           PONAKAM MURI, THEKKEKKARA VILLAGE.
3.         GOPALAKRISHNA PILLAI, AGED 60 YEARS,
           MANJAADIYIL VEETIL, PONAKAM MURI,
           THEKKEKKARA VILLAGE.
           BY ADVS.
           SRI.SEBIN THOMAS
           SRI.AKHIL BHASKAR
           SRI.JEEVAN JOY
           SRI.VIVEK V. KANNANKERI

RESPONDENT/PETITIONER:

           PADMAKUMARIYAMMA, AGED 55 YEARS,
           W/O.GOPALAKRISHNA PILLAI, PADMALAYAM,
           EREZA VADAKKU MURI, KANNAMANGALAM VILLAGE,
           PIN-690 106.
           BY ADVS. SRI.N.RAPHY RAJ
                     SRI.HARIKRISHNAN

       THIS MATRIMONIAL APPEAL HAVING COME UP FOR ADMISSION
ON 22.04.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 M.A. No.331 of 2018

                                     2




                 C.S. DIAS & BASANT BALAJI, JJ.
               ----------------------------------------------
                  Mat. Appeal No.331 of 2018
                 ------------------------------------------
                      (Dated: 22nd April, 2022)


                              JUDGMENT

C.S.Dias, J.

The learned Counsel appearing for the appellants

submits that the appeal may be dismissed as not pressed.

The above submission is recorded. Resultantly, the appeal

is dismissed as not pressed.

Sd/-

C.S. DIAS, JUDGE

Sd/-

BASANT BALAJI, JUDGE ss