Indira P.T vs Kadungallur Sree Sankara ...
2022 Latest Caselaw 4521 Ker

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

                  THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

           TUESDAY, THE 19TH DAY OF APRIL 2022 / 29TH CHAITHRA, 1944

                             OP(C) NO. 772 OF 2022

                    OS No.69/2022 OF MUNSIFF COURT, MANJERI

PETITIONER/1ST PETITIONER IN I.A/1ST PLAINTIFF IN O.S:

             INDIRA P.T.
             AGED 61 YEARS
             INDIRALAYAM HOUSE, KADUNGALLUR,
             PULIYANKODE P.O., MALAPPURAM-673641.
             KONDOTTY TALUK,
             KADUNGALLUR DESOM PULIYANKODE AMSOM.,
             PIN - 673641
             BY ADVS.
             K.T.SHYAMKUMAR
             HARISH R. MENON


RESPONDENTS/RESPONDENTS & PETITIONERS 2 TO 5 IN I.A/DEFENDANTS 2 TO 6 AND

PLAINTIFF 2 TO 5 IN O.S:

     1       KADUNGALLUR SREE SANKARA NARAYANA KSHETHRAM COMMITTEE REPRESENTED
             BY SASINDRAN,
             S/O RAMANKUTTY,
             POOVATHODIYIL HOUSE, KADUNGALLUR, PULIYAKODE P.O.,
             MALAPPURAM -673641.
     2       GOVINDAN KADVATH
             S/O AYYAPPAN
             APPATT HOUSE, KADUNGALLUR, PULIYAKODE P.O.,
             MALAPPURAM-673641.
             ERANAD TALUK, KADUNGALLUR DESOM PULIYANKODE AMSOM., PIN - 673641
     3       RAJENDRAN K,
             S/O KORAPPAN,
             PANDEN KUNNATH HOUSE, KADUNGALLUR,
             PULIYANKODE P.O., MALAPPURAM DISTRICT-673641.
     4       CHINNAN
             THOPPIL HOUSE,
             MUNDAM PARAMBU, PULIYANKODE P.O.,
             MALAPPURAM-673641.
             ERANAD TALUK, KADUNGALLUR DESOM PULIYANKODE AMSOM., PIN - 673641
     5       CHEKKU @ KUNHAN
             KANNANTHODI HOUSE, VILAYIL P.O.,
             MALAPPURAM-673641.
             ERANAD TALUK, VILAYIL DESOM VILAYIL AMSOM., PIN - 673641
     6       VIJAYALAKSHMI P.T
             WIFE OF GOPALAKRISHNAN, KRISHNAKRIPA HOUSE,
             KADUNGALLUR DESOM, PULIYAKODE AMSOM AND POST,
             KONDOTTY TALUK, MALAPPURAM, PIN - 673641
     7       JAYA PUTHUKARA
             WIFE OF LATE RAMACHANDRAN P.T, THANKAM HOUSE,
             KUZHIMANNA AMSOM, KIZZISSERI DESOM, KUZHIMANNA P.O,
             KONDOTTY TALUK, MALAPPURAM, PIN - 673641
     8       ATHIRA
 O.P.(C).No.772 OF 2022

                                      2

            D/O.LATE RAMACHANDREN P.T.,
            W/O.DR.SOORAJ UNNIKRISHNAN, THANKAM HOUSE,
            KUZHIMANNA P.O., KEEZHSSERI,
            MALAPPURAM, PIN - 673641
     9      CHITHIRA P
            D/O. LATE RAMACHANDREN P.T.,
            THANKAM HOUSE, KUZHIMANNA P.O.,
            KEEZHSSERI, MALAPPURAM, PIN - 673641

      THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 19.04.2022, THE COURT

ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(C).No.772 OF 2022

                                       3




                               JUDGMENT

Dated this the 19th day of April, 2022

The limited prayer made by the learned counsel for

the petitioner is for a direction to the Munsiff Court, Manjeri

to issue certified copy of the order in I.A.No.2/2022 in

O.S.No.69/2022 to the petitioner for which Copy

Application No.525/2022 has been filed on 8.4.2022, as

expeditiously as possible at any rate within the time limit to

be prescribed by this Court.

2. In the above circumstances, there will be a

direction to the Munsiff Court, Manjeri to issue certified

copy of the same at the earliest, at any rate, within a

period of ten days from the date of receipt of a copy of this

judgment, pursuant to his Copy Application No.525/2022

dated 08.04.2022.

O.P.(C) is disposed of as above.

Sd/-

MOHAMMED NIAS C.P.

JUDGE Jms/19/04

//True Copy// P.A to Judge O.P.(C).No.772 OF 2022

APPENDIX OF OP(C) 772/2022

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PLAINT IN O.SNO. 69 OF 2022 OF THE MUNSIFF COURT, MANJERI Exhibit P 2 TRUE COPY OF THE ORDER IN I.A.NO. 2 OF 2022 IN O.S NO. 69 OF 2022 OF THE MUNSIFF COURT, MANJERI DATED 22.2.2022