Sivadas Sreedharan vs The South Indian Bank Ltd
2022 Latest Caselaw 4260 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
     THURSDAY, THE 7TH DAY OF APRIL 2022 / 17TH CHAITHRA, 1944
                       OP (DRT) NO. 347 OF 2021


PETITIONERS:

          SIVADAS SREEDHARAN, AGED 56 YEARS,
          S/O.SREEDHARAN NAIR, RESIDING AT SREENILAYAM
          ILLATHUKUDY HOUSE, THRIKKARIYOOR P.O., KOTHAMANGALAM,
          ERNAKULAM, PIN - 686 692, REPRESENTED BY HIS POWER OF
          ATTORNEY HOLDER ALI C.P., AGED 47 YEARS, S/O.MOIDEEN,
          H2 GALAXY WINDSOR, ST.SEBASTIAN ROAD, PONNURUNNI,
          VYTTILA P.O., KOCHI - 682 019, ERNAKULAM.

          BY ADVS.
          P.P.PRAVEEN
          JAISON JOSEPH
          M.N.SANJITH
          SATHIAN A.P.



RESPONDENTS:

    1     THE SOUTH INDIAN BANK LTD.,
          REGIONAL OFFICE, CHRIST NAGAR, AKP JUNCTION,
          IRINJALAKUDA, PIN - 680 125.

    2     THE AUTHORIZED OFFICER,
          THE SOUTH INDIAN BANK LTD., CHRIST NAGAR,
          AKP JUNCTION, IRINJALAKUDA, PIN - 680 125.

          BY ADVS.
          SUNIL SHANKER
          VIDYA GANGADHARAN




     THIS OP (DEBT RECOVERY TRIBUNAL) HAVING COME UP FOR ADMISSION
ON 07.04.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(DRT) No.347 of 2021               = 2 =




                       BECHU KURIAN THOMAS, J
                   =======================
                       OP(DRT) No.347 of 2021
                       ........................................
                   Dated this the 7th day of Arpil , 2022


                              JUDGMENT

Learned counsel for the petitioner as well as the respondents

submitted that the matter has been settled. Hence, the original petition

is closed.

Sd/-

                                        BECHU KURIAN THOMAS
                                               JUDGE
amk
 OP(DRT) No.347 of 2021                 =3=

APPENDIX OF OP (DRT) 347/2021

PETITIONER'S EXHIBITS :

Exhibit P1 TRUE PHOTOCOPY OF THE LAWYER NOTICE DATED 19/11/2019 ISSUED BY RESPONDENT NO.1.

Exhibit P2 TRUE PHOTOCOPY OF THE NOTICE DATED 11/03/2020 UNDER SECTION 13(2) OF THE SARFAESI ACT ISSUED BY RESPONDENT NO.2.

Exhibit P3 TRUE PHOTOCOPY OF THE NOTICE DATED 02/03/2021 UNDER RULE 8(1) OF THE SECURITY INTEREST (ENFORCEMENT) RULES ISSUED BY THE RESPONDENTS.

Exhibit P4 TRUE PHOTOCOPY OF THE POWER OF ATTORNEY DATED 02/09/2020 EXECUTED BY THE PETITIONER BEFORE THE HIGH COMMISSION OF INDIA, LONDON.

Exhibit P5 TRUE PHOTOCOPY OF THE REGISTERED NOTICE ISSUED BY THE ADVOCATE COMMISSIONER TO THE PETITIONER DATED 29/11/2021.