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R.Ratheeshlal vs Travancore Devaswom Board
2022 Latest Caselaw 3954 Ker

Citation : 2022 Latest Caselaw 3954 Ker
Judgement Date : 5 April, 2022

Kerala High Court
R.Ratheeshlal vs Travancore Devaswom Board on 5 April, 2022
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                     THE HONOURABLE MR.JUSTICE V.G.ARUN
         TUESDAY, THE 5TH DAY OF APRIL 2022 / 15TH CHAITHRA, 1944
                           WP(C) NO. 16024 OF 2021
PETITIONER:

     1        R.RATHEESHLAL
              AGED 40 YEARS
              S/O LATE RAJENDARAN, VIRADVISWABRAHMANA MADOM, VALIYAVILA
              VEEDU, KEERTHI NAGAR, VELLAYANI, SANTHI VILLA, NEMOM
              PO.THIRUVANANTHAPURAM.

              BY ADVS.
              K.MOHANAKANNAN
              H.PRAVEEN (KOTTARAKARA)


RESPONDENTS:

     1        TRAVANCORE DEVASWOM BOARD
              REPRESENTED BY ITS SECRETARY NANDANCODE,
              THIRUVANANTHAPURAM-695 003.
     2        THE COMMISSIONER, TRAVANCORE DEVASWOM BOARD,
              NANDANCODE, THIRUVANANTHAPURAM-695 003.
     3        SUB GROUP OFFICER
              TRAVANCORE DEVASWOM BOARD, MAJOR VELLAYANI DEVI TEMPLE,
              NEMAM P.O,THIRUVANANTHAPURAM-695020
     4        KERALA DEVASWOM RECRUITMENT BOARD
              REPRESENTED BY ITS SECRETARY, 2ND FLOOR, DEVASWOM BOARD
              BUILDING, MG ROAD, THIRUVANANTHAPURAM-695 001.
     5        THE INTERVIEW BOARD FOR SEECTION TO THE POST OF ELAYAVATHI
              IN MAJOR VELLAYANI DEVI TEMPLE,
              NEMAM P.O.THIRUVANANTHAPURAM-695 020, REP BY ITS CHAIRMAN,
              ADV. M RAJAGOPALAN NAIR.
     6        BRAHMASREE NARAYANARU KRISHNARU,
              (THANTHRI, TRAVANCORE DEVASWOM BOARD), ATHIYARA MADOM,
              T.C.27/954, FLAT NO 8B, HEERA WEST FORT, ATHANI LANE,
              VANCHIYOOR, THIRUVANANTHAPURAM-695 003.
     7        SREERAG T.S,
              UTHRADHARAGAM, VELLAYANI, NEMOM P.O.
              THIRUVANANTHAPURAM-695 020
     8        MAHESH M,
              S/O MADHAVAN, PARANKIMAVILA VEEDU, OOKKODU P.O.NEMOM (VIA),
              THIRUVANANTHAPURAM-695 020
 WP(C) NO. 16024 OF 2021
                                          2

      9       NIDHEESH D.S,
              THEVALASSERI, 295, ARUVIKUZHI P.O.KOTTAYAM-686 503.
     10       PRAVEEN S.L,
              KUZHIVILAKATHU HOUSE, TC 53/1951 @ NEMON
              P.O.THIRUVANANTHAPURAM-695 020
     11       PRASANTH J,
              PRAMOD BHAVAN, PAMPALIL, PERINAD (PO) KOLLAM-691 601.
              BY ADVS.
              G.BIJU, SC FOR DEVASWOM BOARD
              V.V. NANDAGOPAL NAMBIAR SC FOR R4
              D.AJITHKUMAR
              SERGI JOSEPH THOMAS
              HARSHA S. NAIR

      THIS   WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
05.04.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16024 OF 2021
                                    3




                             JUDGMENT

Dated this the 05th day of April, 2022

It is reported that the writ petitioner is no

more. This is recorded and the writ petition is closed.

Sd/-

V.G.ARUN

JUDGE NB/5-4 WP(C) NO. 16024 OF 2021

APPENDIX OF WP(C) 16024/2021

PETITIONER'S EXHIBITS EXHIBIT P1 TRUE COPY OF THE REPLY DATED 6.5.2017 GIVEN BY THE BOARD UNDER THE RIGHT TO INFORMATION ACT EXHIBIT P2 TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 23.4.20007 ISSUED BY THE MELSANTHI, MAJOR VELLAYANI DEVI TEMPLE, THIRUVANANTHAPURAM EXHIBIT P3 TRUE COPY OF THE CERTIFICATE OF EXPERIENCE DATED 4.10.2017, ISSUED BY THE THATHIYOOR BHADRAKALI TRUST EXHIBIT P4 TRUE COPY OF THE CERTIFICATE ISSUED BY THE TRUST DATED 18.4.2016 EXHIBIT P5 TRUE COPY OF THE CERTIFICATE DATED 18.9.2017 EXHIBIT P6 TRUE COPY OF THE NOTIFICATION NO 38/2020 DATED 6.5.2020 BY THE 4TH RESPONDENT EXHIBIT P7 TRUE COPY OF THE COMMUNICATION DATED 22.9.2020 FROM THE 4TH RESPONDENT EXHIBIT P8 TRUE COPY OF THE INTERIM ORDER DATED 9.10.2020 IN WRIT PETITION NO 21321/2020 EXHIBIT P9 TRUE COPY OF THE INTERIM ORDER DATED 3.11.2020 IN WRIT PETITION NO 21321/2020 EXHIBIT P10 TRUE COPY OF THE INTERIM ORDER PASSED IN WRIT PETITION NO 21321/2020 DATED 18.11.2020 EXHIBIT P11 TRUE COPY OF THE INTERIM ORDER IN WPC NO 21321/2020 DATED 29.3.2021 EXHIBIT P12 TRUE COPY OF THE RANK-LIST PUBLISHED BY THE 4TH RESPONDENT IN CATEGORY NO 38/2020 DATED 19.4.2021 EXHIBIT P13 TRUE COPY OF THE ORDER OF APPOINTMENT OF THE 7TH RESPONDENT DATED 19.4.2021 EXHIBIT P14 TRUE COPY OF THE RELEVANT PAGES OF THE RULES

RESPONDENTS EXHIBITS: NIL

TRUE COPY P.A. TO JUDGE

 
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