Mohandas C vs The Dsitrict Collector And ...
2021 Latest Caselaw 20369 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 THURSDAY, THE 30TH DAY OF SEPTEMBER 2021 / 8TH ASWINA, 1943
                      WP(C) NO. 1277 OF 2010
PETITIONER:

            MOHANDAS C.
            AGED 44 YEARS, THAYYIL HOUSE, PULIKKAL,
            MALAPPURAM DISTRICT.
            BY ADV SRI.BABU S. NAIR

RESPONDENTS:

    1       THE DSITRICT COLLECTOR
            MALAPPURAM.
    2       THE VILLAGE OFFICER
            CHERUKAVU VILLAGE , MALAPPURAM DISTRICT.
OTHER PRESENT:

            SMT.VIDYA KURIAKOSE, GP


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   30.09.2021,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.1277/2010

                                 2




                  P.V.KUNHIKRISHNAN, J.
                   --------------------------------
                   W.P.(C).No.1277 of 2010
            ----------------------------------------------
        Dated this the 30th day of September, 2021


                          JUDGMENT

The counsel for the petitioner submitted that the

matter is infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JV JUDGE