Sankara Narayanan vs Kanjana
2021 Latest Caselaw 20178 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                    THE HONOURABLE MR.JUSTICE V.G.ARUN
         FRIDAY, THE 24TH DAY OF SEPTEMBER 2021 / 2ND ASWINA, 1943
                          OP(C) NO. 1499 OF 2021
     AGAINST THE ORDER/JUDGMENT IN OS 460/2014 OF MUNSIFF COURT,
                           OTTAPPALAM, PALAKKAD
PETITIONER/S/PLAINTIFF:

              SANKARA NARAYANAN,
              AGED 45 YEARS, S/O. NEELAKANDAN MOOSATH, MANGALATH ILLAM,
              PERUMANGOD DESOM, SREEKRISHNAPURAM AMSOM, OTTAPALAM
              TALUK, PALAKKAD DISTRICT-679513.

              BY ADVS.
              SANTHARAM.P
              REKHA ARAVIND
              SREEKALA KRISHNADAS



RESPONDENT/S/DEFENDANTS:

     1        KANJANA,
              AGED 55 YEARS, W/O. RAMANKUTTY, THACHAMBATTA VEEDU,
              VEERAMANGALAM DESOM, MANGOD AMSOM, OTTAPALAM TALUK,
              PALAKKAD DISTRICT-679101.

     2        VIJAYAN,
              AGED 40 YEARS
              S/O. LATE CHANDRAN, VIJAYASREE HOUSE, KARUMANAMKURISSI
              STREET, KARUMANAMKURUSSI AMSOM DESOM, OTTAPALAM TALUK,
              PALAKKAD DISTRICT-678001.

     3        THE SECRETARY,
              CHERULASSERY MUNICIPALITY, PALAKKAD DISTRICT-679503.

     4        RAMANKUTTY,
              S/O. SANKUNNI THARAKAN, THACHAMBATTA VEEDU, VEERAMANGALAM
              P.O., OTTAPALAM, PALAKKAD-679502.


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 24.09.2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 1499 OF 2021
                              2



                         JUDGMENT

The Original Petition is closed in the light of the order

passed in I.A.No.1 of 2021 in O.P.No.1349 of 2020.

SD/-

V.G.ARUN JUDGE RK OP(C) NO. 1499 OF 2021

APPENDIX OF OP(C) 1499/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF PLAINT IN OS 460/2014 OF THE COURT OF MUNSIFF, OTTAPALAM.

Exhibit P2 TRUE COPY OF JUDGMENT OF HIGH COURT OF KERALA IN OP(C) NO.1349/2020 DATED 18/02/2021.

Exhibit P3 TRUE COPY OF IA NO.1879/2021 IN OS 460/2014 FILED BY PETITIONER DATED 31/08/2021 ON THE FILES OF THE MUNSIFF COURT, OTTAPPALAM.

RESPONDENT'S EXHIBITS: NIL