S.S.Saju vs Kerala State Road Transport ...
2021 Latest Caselaw 20175 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                  THE HONOURABLE MR. JUSTICE SUNIL THOMAS
          Friday, the 24th day of September 2021 / 2nd Aswina, 1943
                  IA.NO.1/2021 IN WP(C) NO. 4446 OF 2021(E)
PETITIONERS/RESPONDENTS:

  1. KERALA STATE ROAD TRANSPORT CORPORATION , REPRESENTED BY ITS
     CHAIRMAN AND MANAGING DIRECTOR, TRANSPORT BHAVAN, FORT P.O.
     THIRUVANANTHAPURAM 695 023.

               AND ANOTHER.

RESPONDENTS/RESPONDENTS:

  1. S.S.SAJU, AGED 52 YEARS, CONDUCTOR, KSRTC,   CHADAYAMANGALAM, DEPOT,
     KOLLAM DISTRICT 691 534.

               AND OTHERS.




     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to extend the time
limit granted in the judgment dated 17.03.2021 for a further period 3
months so that the respondents would get time to scrutinize the
applications made by each petitioners and pass orders.
     This Application again coming on for orders upon perusing the
application and the affidavit filed in support thereof,and this court's
order dated 03/08/2021 in IA 1/2021 and upon hearing the arguments
of SRI.DEEPU THANKAN Advocates for the Petitioners in IA/respondents in
WP(C) and of M/S. V.PREMCHAND & SURYA MOHAN P, Advocates for the
Respondents in IA/petitioners in WP(C), the court passed the following:
                                SUNIL THOMAS, J
                         --------------------------------
                              IA.No.1 of 2021 in
                           WP(C)No.4446 of 2021
                        ----------------------------------
                 Dated this the 24th day of September, 2021

                                    ORDER

When the matter was taken up, the learned standing

counsel for the KSRTC submitted that the petitioner was

ordered to be transferred to Mananthavadi, which was stayed

by this court. In the general transfer, he has been transferred

back and posted Thiruvananthapuram central. This

submission is taken on record. Hence the IA.No.1 of 2021 is

closed.

Sd/-

SUNIL THOMAS, JUDGE

R.AV

24-09-2021 /True Copy/ Assistant Registrar