Shamjan S vs Biju Prabhakar, Ias, Managing ...
2021 Latest Caselaw 20114 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE SUNIL THOMAS
  FRIDAY, THE 24TH DAY OF SEPTEMBER 2021 / 2ND ASWINA, 1943
                      CON.CASE(C) NO. 1061 OF 2021
 AGAINST THE ORDER/JUDGMENT IN WP(C) 1016/2021 OF HIGH COURT
                         OF KERALA, ERNAKULAM
PETITIONER/PETITIONER IN W.P.(C.):

    1        SHAMJAN S.
             AGED 42 YEARS
             S/O SALEEM RAWTHER,CONDUCTOR,
             KERALA STATE ROAD TRANSPORT CORPORATION,
             ERUMELI OPERATING CENTER UNDER THE CONTROL OF
             ASSISTANT TRANSPORT OFFICER,
             PONKUNNAM DEPOT,(RESIDING AT CHAMAVILA KIZHAKETHIL,
             ATHIKATTUKULANGARA, NOORANADU.P.O, ALAPPUZHA
             DISTRICT-690504).
             BY ADV K.P.JUSTINE (KARIPAT)

RESPONDENT/RESPONDENT NO.2 IN W.P.(C.):

    1        BIJU PRABHAKAR, IAS, MANAGING DIRECTOR
             (AGE AND FATHER'S NAME NOT KNOWN TO THE
             PETITIONER), KERALA STATE ROAD TRANSPORT
             CORPORATION,TRANSPORT BHAVAN,EAST
             FORT,THIRUVANANTHAPURAM-695023.

             BY ADV. SRI.DEEPU THANKAN, SC


    THIS CONTEMPT PETITION HAVING COME UP FOR ADMISSION ON
24.09.2021,     THE    COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 CON.CASE(C) NO. 1061 OF 2021
                                  2




                               JUDGMENT

Dated this the 24th day of September, 2021

In the light of the order passed in Review Petition

No.601 of 2021 today, the Contempt of Court Case is

closed.

Sd/-

SUNIL THOMAS

JUDGE SKP/24-9 CON.CASE(C) NO. 1061 OF 2021

APPENDIX OF CON.CASE(C) 1061/2021

PETITIONER'S ANNEXURE:

ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED 29.01.2021 IN W.P.(C)NO.1016/2021.

ANNEXURE A2 TRUE COPY OF THE FORWARDING LETTER DATED 3.2.2021.

ANNEXURE A3 TRUE COPY OF THE FORWARDING LETTER DATED 8.2.2021.

ANNEXURE A4 TRUE COPY OF THE JUDGMENT IN W.P.

(C.)NO.35774/2019 DATED 5.8.2020.

ANNEXURE A5 TRUE COPY OF THE JUDGMENT IN W.A.NO.1721/2020 DATED 18.12.2020.

ANNEXURE A6 TRUE COPY OF THE ORDER OF THE HON'BLE APEX COURT IN SLP(C)NO.1236/21 DATED 3.2.2021.

ANNEXURE A7 TRUE COPY OF THE JUDGMENT DATED 8.4.2021 IN W.P(C)NO.23392/18.

RESPONDENT'S ANNEXURE: NIL

TRUE COPY

P.A. TO JUDGE